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High Court Of Kerala judgments

54,365 judgments · page 1,442 of 2,719

High Courts19 May 2010Allowed

Leena, O.K. Vs State and Another

High Court Of Kerala · (2010) 2 KLJ 246

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 3A, Order 41 Rule 9, 100Constitution of India, 1950 — Article 227
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High Courts18 May 2010

Agnes Alias Kunjumol Vs Regeena Thomas

High Court Of Kerala · (2011) 2 DMC 193 : (2011) 1 KLT 588

Constitution of India, 1950 — Article 13, 14, 21, 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 302, 84
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High Courts18 May 2010Allowed

Haseena Mansoor Vs State of Kerala

High Court Of Kerala · (2010) 2 ILR (Ker) 891 : (2010) 2 KLJ 981

Constitution of India, 1950 — Article 13, 13(1), 13(2), 13(3), 14Divorce Act, 1869 — Section 10Kerala Public Services Act, 1968 — Section 2(1)
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