High Courts01 Nov 2010Dismissed
Commissioner of Income Tax Vs Bus Operators Association
High Court Of Kerala · (2011) 1 KLJ 73
Income Tax Act, 1961 — Section 10(6), 28(3), 44
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,368 of 2,719
High Courts01 Nov 2010
Lalitha Ravi Vs Sarojini Amma
High Court Of Kerala · (2010) 11 KL CK 0256
Constitution of India, 1950 — Article 226, 227
High Courts01 Nov 2010
K.P. Karunakaran Nair Vs R. Sudhamani Amma and K.P. Sreekumar Pillai
High Court Of Kerala · (2010) 11 KL CK 0255
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(12), 11(2), 11(3), 11(8)
High Courts01 Nov 2010
Hotel Leela Venture Ltd. Vs Agricultural Income Tax and Commercial, The Deputy Commissioner (Appeals), The Inspecting Asst. Commissioner and The Manager
High Court Of Kerala · (2010) 11 KL CK 0231
High Courts01 Nov 2010
Poomanichintakath Chathadi Zuhara Vs Poonkankandy Suresh Babu
High Court Of Kerala · (2010) 11 KL CK 0182
High Courts01 Nov 2010
T.A. Sukumaran Vs The State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0179
Kerala Revenue Recovery Act, 1968 — Section 83(1)
High Courts01 Nov 2010Dismissed
Jose P. Issac, Government Contractor Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0156
High Courts01 Nov 2010Allowed
Rajesh P.C. Vs The Manager, BCM College and Others
High Court Of Kerala · (2010) 11 KL CK 0153
Kerala University Act, 1957 — Section 57(1)(2)
High Courts01 Nov 2010Dismissed
N.P. Binu Vs M.S. Madhukumar and State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Nov 2010
Suo Motu Vs State of Kerala
High Court Of Kerala · (2011) 3 Crimes 21 : (2011) 1 KLT 46 : (2011) 1 RCR(Criminal) 581 : (2011) 1 RCR(Criminal) 581
Criminal Procedure Code, 1973 (CrPC) — Section 193, 194, 209, 323, 4Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 452
High Courts01 Nov 2010Dismissed
Kaishor Amoz Vs Lekshmi Amma Madhavi Amma and Others
High Court Of Kerala · (2010) 3 KLJ 554
Kerala Land Reforms Act, 1963 — Section 125(3), 74Transfer of Property Act, 1882 — Section 111(f)
High Courts01 Nov 2010Allowed
Dr. Ashley Susan Philip, Lecturer and Others Vs The Manager, Mar Thoma College and Others
High Court Of Kerala · (2010) 11 KL CK 0009
Kerala University Act, 1957 — Section 57(1)(2)
High Courts29 Oct 2010
A.J. Joseph Vs State of Kerala and Principal, St. Stephen''s College
High Court Of Kerala · (2010) 10 KL CK 0203
High Courts29 Oct 2010
Padoli Kunhikrishnan Vs Soopiyadath Thekke Purayil Muhammed
High Court Of Kerala · (2010) 10 KL CK 0201
High Courts29 Oct 2010
Lathika C.M. Vs State of Kerala, Director of Public Instructions, District Educational Officer and M.D. Suresh Kumar
High Court Of Kerala · (2010) 10 KL CK 0189
Kerala Education Rules, 1959 — Rule 43
High Courts29 Oct 2010Dismissed
Calicut University Teachers'' Association and P. Mohanan Vs The Chancellor/The Governor and Others
High Court Of Kerala · (2010) 10 KL CK 0188
High Courts29 Oct 2010
William David @ Bijo and Others Vs Linu Mary George
High Court Of Kerala · (2010) 3 KLJ 697 : (2010) 4 KLT 691
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10, Order 7 Rule 2, Order 7 Rule 7
High Courts29 Oct 2010
Chacko. V. Joseph Vs Commissioner of Income Tax, Assistant Director of Income Tax, Deputy Director of Enforcement and Assistant Director of Enforcement
High Court Of Kerala · (2010) 10 KL CK 0167
Income Tax Act, 1961 — Section 131, 132A, 153A
High Courts29 Oct 2010
Amritha Reji Vs Union of India (UOI)
High Court Of Kerala · (2010) 4 ILR (Ker) 528 : (2010) 4 KLT 571
NTR University of Health Sciences Act, 1986 — Section 12(2), 12(3)Right to Information Act, 2005 — Section 8(1)