High Courts03 Nov 2010
Soby George Vs "Kalabhavan", A Society Regd
High Court Of Kerala · (2010) 11 KL CK 0147
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), 11Trade Marks Act, 1999 — Section 134
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,366 of 2,719
High Courts03 Nov 2010Allowed
Raghavendran @ Reghu and Jyothi Vs Murali Ramachandran and Priya
High Court Of Kerala · (2010) 11 KL CK 0146
High Courts03 Nov 2010Dismissed
Nagappan Nair Vs Sreedevi Madhavan Unnithan and Dhanya
High Court Of Kerala · (2010) 11 KL CK 0145
Civil Procedure Code, 1908 (CPC) — Section 52Constitution of India, 1950 — Article 227
High Courts03 Nov 2010Dismissed
Sujathan and Unnikrishnan Vs Soosi Xavier
High Court Of Kerala · (2010) 11 KL CK 0144
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)
High Courts03 Nov 2010
The National Insurance Co. Ltd. Vs Wilson P.G. and Binu Joseph
High Court Of Kerala · (2010) 11 KL CK 0130
Motor Vehicles Act, 1988 — Section 3
High Courts03 Nov 2010
Sandhya Kurumthottickal Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 KLJ 686 : (2010) 4 KLT 580
Prevention of Cruelty to Animals Act, 1960 — Section 33, 34, 35
High Courts03 Nov 2010Allowed
Kanagaraj and Others Vs State of Kerala, The Director of Kirtads, District Collector and Tahsildar
High Court Of Kerala · (2010) 11 KL CK 0097
High Courts03 Nov 2010
K. Ayishabi Vs Moideenkoya, K. Abdul Rahiman and The New India Assurance Co. Ltd.
High Court Of Kerala · (2010) 11 KL CK 0065
High Courts03 Nov 2010Allowed
Shalaz Vs Mahatma Gandhi University
High Court Of Kerala · (2011) 1 KLT 36
High Courts03 Nov 2010
Jomi George Vs Kunjumon Thomas and George Thomas
High Court Of Kerala · (2010) 11 KL CK 0024
High Courts03 Nov 2010
K.G. Sathyanadan and Poovanthuruthu Veedu Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0023
High Courts03 Nov 2010
Sekharan. G, Ambika, Ajitha and Ambujakshi Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0022
High Courts03 Nov 2010
Jayasree B., H.S.A. (English) Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0008
High Courts03 Nov 2010
Jeena Abraham, U.P.S.A Vs The Manager and Others
High Court Of Kerala · (2010) 11 KL CK 0007
High Courts02 Nov 2010Allowed
Raveendran Vs State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0380
Penal Code, 1860 (IPC) — Section 376, 457
High Courts02 Nov 2010Allowed
Commissioner of Income Tax Vs Popular Automobiles
High Court Of Kerala · (2011) 238 CTR 80 : (2011) 335 ITR 308 : (2011) 333 ITR 308 : (2011) 1 KLJ 225 : (2011) 200 TAXMAN 198
Finance Act, 1996 — Section 153(3)Income Tax Act, 1961 — Section 143(1), 143(2), 153
High Courts02 Nov 2010
Jeevankumar Vs N. Gopakumaran Nair
High Court Of Kerala · (2010) 11 KL CK 0309
High Courts02 Nov 2010Dismissed
K.K. Chandrika Devi Vs P.K. Das
High Court Of Kerala · (2010) 11 KL CK 0290
High Courts02 Nov 2010
K. Divakara Kurup Vs Kerala State Road Transport Corporation, Ottoor Service Co-operative Bank Ltd. and Bank of India
High Court Of Kerala · (2010) 11 KL CK 0241
High Courts02 Nov 2010
S. Ajitha Kumary Vs The Kollam Corporation and The Charge Officer
High Court Of Kerala · (2010) 11 KL CK 0240
Kerala Municipalities Act, 1960 — Section 448