High Courts08 Nov 2010Allowed
Jalaja Kumari Vs Kumari Thankom
High Court Of Kerala · (2010) 11 KL CK 0177
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,364 of 2,719
High Courts08 Nov 2010Dismissed
Poulose Mathew and Titoo Poulose Vs Thrikkur Grama Panchayat and Others
High Court Of Kerala · (2010) 11 KL CK 0174
High Courts08 Nov 2010
Venunathan Vs State of Kerala, The Director of Indian System, The District Medical Officer and The Kerala Public Service Commission
High Court Of Kerala · (2010) 11 KL CK 0170
High Courts08 Nov 2010
LT. Col. Mary Kutty C.M. Vs Union of India (UOI), The Director General of Medical, The Additional Director General and The Commanding Officer
High Court Of Kerala · (2010) 11 KL CK 0137
High Courts08 Nov 2010Dismissed
Prem Shameer Vs State of Kerala
High Court Of Kerala · (2010) 4 ILR (Ker) 621 : (2010) 4 KLT 620
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 438General Clauses Act, 1897 — Section 26
High Courts08 Nov 2010Dismissed
Muhazin P. and Another Vs Government of Kerala and Others
High Court Of Kerala · (2011) 128 FLR 465 : (2011) 1 KLJ 216 : (2011) 2 LLJ 675
Kerala State and Subordinate Services Rules, 1958 — Rule 14, 15, 17, 17(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33, 36
High Courts08 Nov 2010Allowed
T.O. Abraham and Co. Engineers Vs Kerala State Electricity Board and The Chief Engineer
High Court Of Kerala · (2010) 11 KL CK 0063
High Courts08 Nov 2010Dismissed
Radhika K.P. Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0058
High Courts08 Nov 2010
K. Chandra Babu Vs State of Kerala, The Excise Commissioner and The Convener
High Court Of Kerala · (2010) 11 KL CK 0056
High Courts08 Nov 2010Dismissed
Muhazin Vs Government of Kerala
High Court Of Kerala · (2011) 1 KLT 71
Kerala State and Subordinate Services Rules, 1958 — Rule 14, 15, 17(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33, 36
High Courts08 Nov 2010Dismissed
P. Muhazin and Another Vs Government of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 216
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33, 36
High Courts08 Nov 2010Allowed
P. Parameswaran Pillai Vs Pushpan and Radha
High Court Of Kerala · (2010) 11 KL CK 0004
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts08 Nov 2010Dismissed
Peter Joseph, Thankamma and Pretty Peter Vs George Thomas
High Court Of Kerala · (2010) 11 KL CK 0003
High Courts06 Nov 2010Allowed
ISSAC Thomas Vs State of Kerala
High Court Of Kerala · (2012) 1 BC 13
Criminal Procedure Code, 1973 (CrPC) — Section 243(2), 313Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts04 Nov 2010
George Thomas Vs T.N. Menon and Others
High Court Of Kerala · (2011) 1 KLJ 237 : (2011) 1 KLT 266 : (2011) 2 RCR(Rent) 50
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 11(4), 11(4)(iv), 11(4)(v)
High Courts04 Nov 2010
Mini Vs Abdul Nazar
High Court Of Kerala · AIR 2011 Ker 73 : (2011) 1 KLJ 275 : (2011) 1 KLT 90 : (2011) 2 TAC 63
Kerala Motor Vehicles Rules, 1989 — Rule 168, 387
High Courts04 Nov 2010Allowed
Akbar M. Vs The Kerala Public Service Commission, The District Officer, The Director General of Police and The Commander S.A.P.
High Court Of Kerala · (2010) 11 KL CK 0301
High Courts04 Nov 2010Allowed
Rajalakshmi Vs The State of Kerala, The Director of Civil Supplies, The District Supply Officer and The Taluk Supply Officer
High Court Of Kerala · (2010) 11 KL CK 0300
High Courts04 Nov 2010Dismissed
Mohamed Yahya Vs Abdul Kareem and Others
High Court Of Kerala · (2010) 11 KL CK 0291
High Courts04 Nov 2010Dismissed
Janet Vs Superintendent of Police (Rural) and Others
High Court Of Kerala · (2010) 11 KL CK 0254