High Courts08 Nov 2010Dismissed
Sajeena Beevi, Mohammed Kutty A., Abdul Sathar and Nizar Vs The State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0229
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,363 of 2,719
High Courts08 Nov 2010Dismissed
M.G. Aravindakshan Vs The Special Tahsildar (LA)
High Court Of Kerala · (2010) 11 KL CK 0227
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts08 Nov 2010Allowed
Reetha Alias Veena Vs Mathew Alias Shaji
High Court Of Kerala · (2010) 11 KL CK 0226
High Courts08 Nov 2010Dismissed
Joseph Vs Thressia @ Baby and Others
High Court Of Kerala · (2010) 11 KL CK 0225
Constitution of India, 1950 — Article 227
High Courts08 Nov 2010Dismissed
Sheena Vs S.I. of Police, Manilal and Leena
High Court Of Kerala · (2010) 11 KL CK 0223
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts08 Nov 2010Allowed
Karim Vs Ramla Usman and Another
High Court Of Kerala · (2010) 11 KL CK 0222
High Courts08 Nov 2010
V.C. Vasumathy Vs The Union of India (UOI) and The State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0205
High Courts08 Nov 2010Allowed
Padmarajan A. Vs The District Superintendent of Police and The Sub Inspector of Police
High Court Of Kerala · (2010) 11 KL CK 0199
High Courts08 Nov 2010Allowed
Jayakumar Pillai Vs Sherifa Beevi and Others
High Court Of Kerala · (2010) 11 KL CK 0198
Land Acquisition Act, 1894 — Section 31(2)
High Courts08 Nov 2010Dismissed
State of Kerala Vs Basil Yeldhose, Binson Yeldhose and Rahel Paulose
High Court Of Kerala · (2010) 11 KL CK 0194
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46AKerala General Sales Tax Act, 1963 — Section 49AKerala Value Added Tax Act, 2003 — Section 79
High Courts08 Nov 2010Dismissed
K. Muhammed Ali Vs South Malabar Grameen Bank
High Court Of Kerala · (2010) 11 KL CK 0193
High Courts08 Nov 2010Allowed
S. Narayanan Moosath, General Manager Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0191
High Courts08 Nov 2010Dismissed
M. Asok Kumar Pandarathil Vs Superintendent of Police, Deputy Superintendent of Police, Circle Inspector of Police and Sub Inspector of Police
High Court Of Kerala · (2010) 11 KL CK 0190
High Courts08 Nov 2010Allowed
Biju K.G. Vs State of Kerala, Chairman, The Police Complaint Authority, Sub Inspector of Police and Sobhana Kumari
High Court Of Kerala · (2010) 11 KL CK 0187
High Courts08 Nov 2010Dismissed
State of Kerala, Punja Special Officer, Tahsildar and Village Officer Vs K.K. Sasidharan, Jacob Joseph and K.G. Koshy
High Court Of Kerala · (2010) 11 KL CK 0186
High Courts08 Nov 2010Dismissed
Shaibu Vs Manju and Darsa
High Court Of Kerala · (2010) 11 KL CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Nov 2010Dismissed
K. Suresh Vs The Kerala State Electricity Board, The Executive Engineer and The Assistant Executive Engineer
High Court Of Kerala · (2010) 11 KL CK 0183