High Courts09 Nov 2010
C.V. Krishnan Vs K.V. Kunhikrishnan and The State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,361 of 2,719
High Courts09 Nov 2010
Alex Thomas and Another Vs Rajan and Another
High Court Of Kerala · (2010) 3 KLJ 739
Contract Act, 1872 — Section 2(d), 2(e)Specific Relief Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 54, 55(6)(b)
High Courts09 Nov 2010
K. Govindan Panickar Vs The District Collector, The Tahsildar and The Special Tahsildar (L.A.)
High Court Of Kerala · (2010) 11 KL CK 0212
High Courts09 Nov 2010
M.K. Ajay Vs E.V. Padmanabhan Nair
High Court Of Kerala · (2010) 11 KL CK 0200
Constitution of India, 1950 — Article 227
High Courts09 Nov 2010
Renjith P. S. Vs Kavery S. Thampi
High Court Of Kerala · (2010) 11 KL CK 0189
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Constitution of India, 1950 — Article 227
High Courts09 Nov 2010
Raveendran Nair Vs Sharish Nair, United India Insurance Co. Ltd. and Sreedharan Nair
High Court Of Kerala · (2010) 11 KL CK 0176
High Courts09 Nov 2010
The Oriental Insurance Co. Ltd. Vs P.C. John and Varkey
High Court Of Kerala · (2010) 11 KL CK 0173
High Courts09 Nov 2010
Mr. Syam Kiran Vs Mr. Lijo Joseph and The Manager
High Court Of Kerala · (2010) 11 KL CK 0172
High Courts09 Nov 2010
Nithinraj Vs Mathai Cyriac, Sahir and United India Insurance Company Limited
High Court Of Kerala · (2010) 11 KL CK 0171
High Courts09 Nov 2010Dismissed
Eldho Vs Manual
High Court Of Kerala · (2010) 11 KL CK 0149
Evidence Act, 1872 — Section 73
High Courts09 Nov 2010
K.A. Abdul Rasheed Vs Philip Abraham
High Court Of Kerala · (2010) 11 KL CK 0143
High Courts09 Nov 2010
Mamminikkanakath Shajahajan Vs The Secretary, Tanur Service
High Court Of Kerala · (2010) 11 KL CK 0142
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts09 Nov 2010
Saraswathyamma Vs Gopalakrishna Pillai and Others
High Court Of Kerala · (2010) 11 KL CK 0141
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6D
High Courts09 Nov 2010
P. Raveendran Vs Sree Vairamcode Bhagavathy Devaswom and The Commissionr
High Court Of Kerala · (2010) 11 KL CK 0138
High Courts09 Nov 2010Allowed
Nikesh Vs Sub Inspector of Police
High Court Of Kerala · (2010) 4 KLT 749
Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Abkari Act, 1077 — Section 15C
High Courts09 Nov 2010
George Thomas Vs Binu Thomas
High Court Of Kerala · (2011) 1 KLJ 86
Constitution of India, 1950 — Article 14
High Courts09 Nov 2010
United India Insurance Company Ltd. Vs Abdulla, Siraj M.Y. and Ibrahimkutty
High Court Of Kerala · (2010) 11 KL CK 0084
Motor Vehicles Act, 1988 — Section 3
High Courts09 Nov 2010
C. Ramachandran, K. Ravindran Achary, K.R. Pradeepan and V.N. Prakasan, Head Accountants Vs State of Kerala and The Director of Social Welfare
High Court Of Kerala · (2010) 11 KL CK 0082
High Courts09 Nov 2010
S. Padmakumar, Counter Clerk/Developing Vs The Kerala State Film Development and The Managing Director
High Court Of Kerala · (2010) 11 KL CK 0081