High Courts27 Oct 2010Dismissed
N. Gopalakrishna Pillai and L.K. Jyothishkumar Vs State of Kerala and The Director of Public Instructions
High Court Of Kerala · (2010) 10 KL CK 0169
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,370 of 2,719
High Courts27 Oct 2010Dismissed
P. Prabha Vs Union of India (UOI)
High Court Of Kerala · (2010) 10 KL CK 0168
All India Services Act, 1951 — Section 3(1)Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5, 5(1), 5(4), 4(1)Police Service (Cadre) Rules, 1954 — Regulation 4(2)
High Courts27 Oct 2010Dismissed
K.R.Thankachan Vs The Circle Inspector of Police, The Sub Inspector of Police, The Superintendent of Police and Ajith C.P.
High Court Of Kerala · (2010) 10 KL CK 0163
High Courts27 Oct 2010Allowed
Lavanya Bonny Vs State of Kerala, The Director of Medical Education, The Principal, T.D. Medical College and The Principal
High Court Of Kerala · (2010) 10 KL CK 0095
High Courts27 Oct 2010Allowed
T.A. Sulochana and K.K. Bhavani Vs Kerala State Co-operative Employees, Joint Registrar of Co-operative and The Muvattupuzha Urban Co-operative
High Court Of Kerala · (2010) 10 KL CK 0092
High Courts27 Oct 2010
Jose Joseph Vs State of Kerala and Others
High Court Of Kerala · (2010) 10 KL CK 0087
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Land Acquisition (Kerala) Rules, 1990 — Rule 7(1)Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts27 Oct 2010Allowed
Welcare Medical and Educational Trust Vs State of Kerala and Others
High Court Of Kerala · (2010) 10 KL CK 0086
High Courts27 Oct 2010Allowed
P.K. Jayanandan and Shaila P.V. Vs The Secretary to Government, The Director of Public Instruction, The Deputy Director of Education and The Assistant Educational Officer
High Court Of Kerala · (2010) 10 KL CK 0067
High Courts27 Oct 2010Dismissed
Omanakutty Amma and Others Vs Sajeev Kumar, M.R. and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 474 : (2011) 1 KLJ 108
Constitution of India, 1950 — Article 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 133, 137(1), 137(2), 138, 482Evidence Act, 1872 — Section 3
High Courts27 Oct 2010Allowed
Manager, St. Thomas High School, Punnakode Vs District Educational Officer and Others
High Court Of Kerala · (2011) 1 KLJ 51 : (2010) 4 KLT 676
Right to Information Act, 2005 — Section 20
High Courts27 Oct 2010
G. Anandavally Amma Vs State of Kerala, Director of Public Instruction and Deputy Director
High Court Of Kerala · (2010) 10 KL CK 0045
High Courts27 Oct 2010Dismissed
Subinsha Vs District Superintendent of Police and Others
High Court Of Kerala · (2010) 10 KL CK 0019
High Courts26 Oct 2010
Asok Kumar Vs Bava, Auvva Umma and Salim
High Court Of Kerala · (2010) 10 KL CK 0266
High Courts26 Oct 2010
N.D. Hamilton and Smt. Levis Vs The Catholic Syrian Bank Ltd.
High Court Of Kerala · (2010) 10 KL CK 0265
High Courts26 Oct 2010
Chakkunni Vs Rafi @ Raphel
High Court Of Kerala · (2010) 10 KL CK 0264
Transfer of Property Act, 1882 — Section 10, 11, 14
High Courts26 Oct 2010Allowed
Nisha T. Mohammed Vs State of Kerala, Kerala Public Service Commission and Kerala University
High Court Of Kerala · (2010) 10 KL CK 0263
High Courts26 Oct 2010
M.R. Pradeep Vs State of Kerala, The Drugs Controller, Kerala State and Ravi S. Menon, Assistant Drugs Controller
High Court Of Kerala · (2010) 10 KL CK 0202
High Courts26 Oct 2010Allowed
Bharath Sanchar Nigam Ltd. Vs The Tahasildar, Eranad Taluk and Others
High Court Of Kerala · (2010) 3 KLJ 683 : (2010) 4 KLT 680
Constitution of India, 1950 — Article 285(1)
High Courts26 Oct 2010Dismissed
Salomy Ithapiri Vs State of Kerala
High Court Of Kerala · (2010) 4 KLT 725
Constitution of India, 1950 — Article 48A, 51AKerala Forest Act, 1961 — Section 61A, 61A(2), 61B(2), 61D
High Courts26 Oct 2010Allowed
Rajeev, V. Vs District Labour Officer and Others
High Court Of Kerala · (2010) 3 KLJ 785 : (2011) 2 LLJ 169
Constitution of India, 1950 — Article 19(1)Kerala Headload Workers Act, 1978 — Section 13, 13(1), 18, 2, 25Kerala Headload Workers Rules, 1981 — Rule 26A, 26A(3), 26B, 27