High Courts29 Nov 2010Allowed
A. Zeenath Vs A. Laila and Others
High Court Of Kerala · (2010) 11 KL CK 0353
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,351 of 2,719
High Courts29 Nov 2010
Gouri Madhavan and Others Vs Chandrika Bhai and Others
High Court Of Kerala · (2010) 11 KL CK 0352
High Courts29 Nov 2010
A.V. Shafeeque Vs K.T. Muhammed Ali
High Court Of Kerala · (2010) 11 KL CK 0351
High Courts29 Nov 2010Dismissed
Commissioner of Income Tax Vs Hotel New Indraprastha
High Court Of Kerala · (2011) 335 ITR 87 : (2011) 2 KLJ 46
Income Tax Act, 1961 — Section 185
High Courts29 Nov 2010
P.V. Mukukndan Vs Radhakrishnan Nair and State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0298
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Nov 2010Dismissed
M.O. Joseph Vs State of Kerala and Joshy George
High Court Of Kerala · (2010) 11 KL CK 0297
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts29 Nov 2010Allowed
Mujeeb and Muhammed Ali @ Ali Vs State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0296
Arms Act, 1959 — Section 20, 27, 4Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Nov 2010
Jiss Job Vs State of Kerala, Jose and Rosamma
High Court Of Kerala · (2010) 11 KL CK 0277
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 21, 29, 31, 32Protection of Women From Domestic Violence Rules, 2006 — Rule 15(4)
High Courts29 Nov 2010Dismissed
Jyothi Kumar P.T. Vs State of Kerala and Rajani
High Court Of Kerala · (2010) 11 KL CK 0276
Penal Code, 1860 (IPC) — Section 376
High Courts29 Nov 2010
Mohanan @ Monai, Gopi and Mathew Vs State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0275
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Kerala Forest Act, 1961 — Section 27(1)
High Courts29 Nov 2010Allowed
Faisal Vs State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0274
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 294
High Courts29 Nov 2010
Munnar Woods Vs State of Kerala, The Superintendent of Police and The Investigating Officer
High Court Of Kerala · (2010) 11 KL CK 0261
Constitution of India, 1950 — Article 227
High Courts29 Nov 2010Allowed
Vimal Abdul Salam and K.A. Raziya Vs State and Femia
High Court Of Kerala · (2010) 11 KL CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts29 Nov 2010
N. Rajagopal Vs Secretary to Government, Joint Commissioner-1, Deputy Commissioner and S. Lal Commercial Tax Inspector
High Court Of Kerala · (2010) 11 KL CK 0218
High Courts29 Nov 2010Dismissed
C. Sundaresan, Pharmacist Vs Kerala Public Service Commission and State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0217
High Courts29 Nov 2010Dismissed
P.J. Jacob and Vijiraj M.R. Vs State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0216
Kerala State and Subordinate Services Rules, 1958 — Rule 13(A)1
High Courts29 Nov 2010
P. Geetha Pillai Vs State of Kerala, Sub Treasury Officer and Accountant General of Kerala (A and E)
High Court Of Kerala · (2010) 11 KL CK 0215
High Courts29 Nov 2010Dismissed
T.R. Sheela, Junior Public Health Vs The Secretary, Health and Family
High Court Of Kerala · (2010) 11 KL CK 0214
High Courts29 Nov 2010
Alocious Fernandez Vs J. Moosa Morais
High Court Of Kerala · (2010) 11 KL CK 0169
High Courts26 Nov 2010Dismissed
Thandayankandy Lakshmi and Others Vs K.K. Rahmath and Another
High Court Of Kerala · (2011) 1 ILR (Ker) 803
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(4), 20