COURT ARCHIVE

High Court Of Kerala judgments

54,365 judgments · page 1,349 of 2,719

High Courts02 Dec 2010

Puthukkudi Chandroth Aboobacker Haji and another Vs Chovvakkaran Keloth Puthiya Maliyemmal Thahira

High Court Of Kerala · (2011) 2 ILR (Ker) 92 : (2011) 2 KLJ 120

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)

High Courts02 Dec 2010Allowed

P.C. Aboobacker Haji and Anr Vs Chovvakkaran Keloth Puthiya Maliyemmal and Another

High Court Of Kerala · (2011) 2 KLJ 120

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2)(b), 11(2)(c), 11(3), 11(3)

High Courts02 Dec 2010Allowed

A.R. Retheesh Chandran Vs Sarojini Amma

High Court Of Kerala · (2011) 1 KLJ 165

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(1), 11(1), 11(2)(b), 11(3)

High Courts01 Dec 2010Dismissed

Kunjumol C. Immanuel Vs Shibu S.N.

High Court Of Kerala · (2011) 1 KLJ 323 : (2011) 1 KLT 232

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3)

High Courts01 Dec 2010Allowed

T.V. Kurian Vs United India Insurance Company Ltd and Others

High Court Of Kerala · (2011) ACJ 1942 : (2011) 1 KLJ 43

Motor Vehicles Act, 1988 — Section 157, 157(1)

High Courts01 Dec 2010Allowed

Gopalakrishnan Assari. N. and Others Vs Kerala State Road Transport Corporation and Executive Director (A)

High Court Of Kerala · (2010) 12 KL CK 0154

High Courts01 Dec 2010

Mr. Mohan Kumar Vs The Guruvayur Dewaswom Commissioner and Others

High Court Of Kerala · (2010) 12 KL CK 0124

High Courts01 Dec 2010

Rajesh Vs The Travancore Devaswam Board, The Executive Officer and Licensee

High Court Of Kerala · (2010) 12 KL CK 0123

High Courts01 Dec 2010Dismissed

Marikkilam Aboobacker Vs K. Alikoya

High Court Of Kerala · (2010) 12 KL CK 0122

High Courts01 Dec 2010Dismissed

M. Vijayalakshmi Vs The State of Kerala and Others

High Court Of Kerala · (2010) 12 KL CK 0105

High Courts01 Dec 2010

E.P. Shajith. LD Vs Secretary Department of Local and Director, Department of Urban

High Court Of Kerala · (2010) 12 KL CK 0104

High Courts01 Dec 2010

Anil. G, Upper Division Clerk Vs State of Kerala and The Director, Scheduled Caste Development

High Court Of Kerala · (2010) 12 KL CK 0103

High Courts01 Dec 2010

G. Raju, U.D. Typist and Others Vs State of Kerala, The Deputy Director General and The Commanding Officer

High Court Of Kerala · (2010) 12 KL CK 0100

High Courts01 Dec 2010

Ravi N.C. Vs Kerala Agrl. University

High Court Of Kerala · (2010) 12 KL CK 0099

High Courts01 Dec 2010Dismissed

A.S. Nizamudheen Vs The District Collector, The Tahsildar, The Village Officer and Canara Bank

High Court Of Kerala · (2010) 12 KL CK 0098

High Courts01 Dec 2010

Mooliyil Seetha Vs Kariankandi @ Mundachali P. Kousallya

High Court Of Kerala · (2010) 12 KL CK 0059

High Courts01 Dec 2010

Krishnan Vs Umadevi

High Court Of Kerala · (2010) 12 KL CK 0055

High Courts01 Dec 2010

Jiji Antony and Others Vs JRG Securities Ltd. and Others

High Court Of Kerala · (2011) 101 CLA 406 : (2011) 161 CompCas 312 : (2011) 3 CompLJ 432

Companies Act, 1956 — Section 397, 398, 81, 81(1), 81(1A)

High Courts01 Dec 2010Allowed

Laly Thomas Vs State of Kerala

High Court Of Kerala · (2011) 3 BC 521 : (2011) 2 ILR (Ker) 134 : (2011) 2 KLJ 302 : (2011) 2 KLJ 299 : (2011) 2 KLT 41 : (2012) 1 RCR(Civil) 86 : (2011) 4 RCR(Criminal) 860

Criminal Procedure Code, 1973 (CrPC) — Section 255, 256, 256(1), 302Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts30 Nov 2010

Commissioner of Income Tax Vs Kerala Chemicals and Proteins Ltd.

High Court Of Kerala · (2011) 239 CTR 24

Income Tax Act, 1961 — Section 10, 10A, 10B, 11, 115JASick Industrial Companies (Special Provisions) Act, 1985 — Section 17(1), 3(1)