High Courts13 Dec 2010
C.P. Mohammed Rafeeq and Petitioner Kunjumoideen Kutty Vs Deputy Superintendent of Police and Others
High Court Of Kerala · (2010) 12 KL CK 0108
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,344 of 2,719
High Courts13 Dec 2010
Grigo Kurian Vs State of Kerala and The Chief Manager
High Court Of Kerala · (2010) 12 KL CK 0107
High Courts13 Dec 2010Dismissed
Nalinakshan Nambbiar Vs State of Kerala and The Director of Printing
High Court Of Kerala · (2010) 12 KL CK 0106
Constitution of India, 1950 — Article 226
High Courts13 Dec 2010
Sathyakaman A.R. Vs The Calicut University and The Controller of Examinations
High Court Of Kerala · (2010) 12 KL CK 0096
High Courts13 Dec 2010
M.V. John Vs The District Collector
High Court Of Kerala · (2010) 12 KL CK 0095
High Courts13 Dec 2010
K.C. Varghese Vs The Survey Director, The Re-Survey Superintendent, The District Collector and Village Officer
High Court Of Kerala · (2010) 12 KL CK 0094
High Courts13 Dec 2010
Paul J. Kocheril Vs State of Kerala and The Chief Manager, Power Grid
High Court Of Kerala · (2010) 12 KL CK 0062
High Courts13 Dec 2010Allowed
Subair, S.S. and Another Vs DLF Home Developers Ltd. and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 116 : (2011) 1 KLJ 332
Arbitration and Conciliation Act, 1996 — Section 11, 8
High Courts13 Dec 2010Dismissed
P. Omana Amma Vs Chief Post Master General and Others
High Court Of Kerala · (2010) 12 KL CK 0019
Central Civil Services (Pension) Rules, 1972 — Rule 19Constitution of India, 1950 — Article 14, 16
High Courts13 Dec 2010Dismissed
Sujish S. Vs District Collector and Addition Sub-Inspector of Police
High Court Of Kerala · (2010) 12 KL CK 0005
High Courts13 Dec 2010
K. Suprabha Vs Union of India (UOI) and State of Kerala
High Court Of Kerala · (2010) 12 KL CK 0004
High Courts13 Dec 2010
T.K. Valsala Vs The District Collector, Collectorate, The Revenue Divisional Officer, The Chief Town Planner and The Secretary
High Court Of Kerala · (2010) 12 KL CK 0003
High Courts10 Dec 2010
M.V. Ramadasan, M.V. Vijayalakshmi, M.V. Valsaladevi and M.V. Radhakrishnan Vs State of Kerala and Others
High Court Of Kerala · (2010) 12 KL CK 0178
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3(2), 8
High Courts10 Dec 2010Dismissed
Niya Joy Vs State of Kerala and Others
High Court Of Kerala · (2010) 12 KL CK 0176
High Courts10 Dec 2010
V.J. Jacob Vs District Collector and Taluk Surveyor
High Court Of Kerala · (2010) 12 KL CK 0175
High Courts10 Dec 2010
Baby @ John Vs The District Collector and Others
High Court Of Kerala · (2010) 12 KL CK 0174
Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 28
High Courts10 Dec 2010
Venus Publishing, Travellers Shop Vs The Commercial Manager
High Court Of Kerala · (2010) 12 KL CK 0152
High Courts10 Dec 2010Allowed
Union of India and Others Vs P.J. Mary
High Court Of Kerala · (2011) 2 KLJ 212
High Courts10 Dec 2010Allowed
Sunitha Vs State of Kerala and Another
High Court Of Kerala · (2011) 1 CivCC 688 : (2011) CriLJ 2005 : (2011) 2 Crimes 489 : (2011) 2 DMC 353 : (2011) 1 ILR (Ker) 152 : (2011) 3 RCR(Civil) 79 : (2011) 3 RCR(Civil) 79 : (2011) 2 RCR(Criminal) 750 : (2011) 2 RCR(Criminal) 750
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 2, 28(2), 397, 401Penal Code, 1860 (IPC) — Section 294, 354, 376, 498, 509
High Courts10 Dec 2010Allowed
Dr. Jinsu Varghese and Another Vs Manager, St. Thomas College and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 500
Kerala University Act, 1957 — Section 57(1), 57(2)