High Courts14 Dec 2010Dismissed
Manirajan Pillai and Others Vs K.K. Karunakaran Nair and Others
High Court Of Kerala · AIR 2011 Ker 55 : (2011) 1 KLJ 344
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,343 of 2,719
High Courts14 Dec 2010Allowed
H.D.F.C. Bank Ltd. Vs Consumer Dispute Redressal Forum
High Court Of Kerala · (2011) 3 BC 346 : (2011) 2 KLT 132
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 34, 35
High Courts14 Dec 2010Allowed
Excise Assist. Commissioner, Kozhikode and Others Vs Kaniyankandi Padmanabhan and Another
High Court Of Kerala · (2011) 2 KLJ 37 : (2011) 1 KLT 1080
Contract Act, 1872 — Section 17
High Courts14 Dec 2010Allowed
Rajeev Alexander Vs Seynullabdeen
High Court Of Kerala · (2011) 1 ILR (Ker) 210 : (2011) 1 KLJ 241
Kerala Panchayat Raj Act, 1994 — Section 102(1), 52(1)A, 52APanchayat Raj (Conduct of Election) Rules, 1995 — Rule 6
High Courts14 Dec 2010
Unni Vs State of Kerala
High Court Of Kerala · (2010) 12 KL CK 0157
Penal Code, 1860 (IPC) — Section 498A
High Courts14 Dec 2010Allowed
Anzar Vs The State of Kerala
High Court Of Kerala · (2010) 12 KL CK 0156
Penal Code, 1860 (IPC) — Section 34, 379
High Courts14 Dec 2010Dismissed
Max New York Life Insurance Co. Ltd. Vs Insurance Ombudsman and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 276 : (2011) 1 KLJ 416 : (2011) 22 STR 387
Finance Act, 1994 — Section 65(105), 66, 67(2), 67(3)Finance Act, 2008 — Section 65(105)
High Courts14 Dec 2010Allowed
Velayudhan, P. Vs Kerala State Co-op. Employees'' Pension Board and Another
High Court Of Kerala · (2011) 1 ILR (Ker) 384
Kerala Co-operative Societies Pension Scheme, 1994 — Clause 21
High Courts14 Dec 2010Allowed
CIT Vs Smt. R. Sunanda Bai
High Court Of Kerala · (2012) 344 ITR 271
Income Tax Act, 1961 — Section 147, 260A, 80HH, 80HHA, 80I
High Courts14 Dec 2010Dismissed
Vincent Vs State of Kerala and Others
High Court Of Kerala · (2010) 12 KL CK 0081
High Courts14 Dec 2010Dismissed
Vijayan and Mallika Vs Dhanalakshmi Bank Ltd. and Tahsildar (RR)
High Court Of Kerala · (2010) 12 KL CK 0073
High Courts14 Dec 2010
K.M. Ashraf Vs The Sub Inspector of Police and The Secretary, INTUC Union
High Court Of Kerala · (2010) 12 KL CK 0061
High Courts14 Dec 2010Dismissed
Union of India and Others Vs M. Achuthan
High Court Of Kerala · (2011) 1 KLJ 598
High Courts14 Dec 2010Dismissed
Asset Homes Pvt. Ltd. and Another Vs State of Kerala and Another
High Court Of Kerala · (2011) 1 ILR (Ker) 310 : (2011) 1 KLJ 351
Foreign Liquor Rules, 1953 — Rule 11(3)
High Courts13 Dec 2010Dismissed
Commissioner of Income Tax Vs Abdul Razzak
High Court Of Kerala · (2011) 241 CTR 485 : (2011) 1 KLT 919 : (2011) 198 TAXMAN 1
Income Tax Act, 1961 — Section 6(1)Merchant Shipping Act, 1958 — Section 3
High Courts13 Dec 2010Dismissed
Manilal, K.N. Vs Johnson, E.F.
High Court Of Kerala · (2011) 3 BC 682 : (2011) 1 ILR (Ker) 305 : (2011) 1 KLJ 542
Evidence Act, 1872 — Section 34
High Courts13 Dec 2010Dismissed
Remya George Vs The Organising Committee
High Court Of Kerala · (2010) 12 KL CK 0139
High Courts13 Dec 2010Dismissed
Saseendrakumari Vs State Bank of Travancore
High Court Of Kerala · AIR 2011 Ker 58 : (2011) 2 BC 603 : (2011) 4 CivCC 73 : (2011) 1 KLJ 358 : (2011) 1 KLT 292
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 4
High Courts13 Dec 2010Dismissed
Muraleedharan Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 886
Kerala Abkari Act, 1077 — Section 56, 57Kerala Abkari Shops Disposal Rules, 2002 — Rule 9(2)
High Courts13 Dec 2010Dismissed
State of Kerala and Another Vs P.G. Kumari Amma and Another
High Court Of Kerala · (2011) 1 ILR (Ker) 508
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 20