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High Court Of Kerala judgments

54,365 judgments · page 1,346 of 2,719

High Courts07 Dec 2010

Syamalakumari and Others Vs Vijayalakshmi Amma and Another

High Court Of Kerala · (2011) 2 KLJ 574 : (2011) 2 KLJ 570 : (2011) 2 KLT 9 : (2011) 2 RCR(Rent) 78

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 20 Rule 6A(2)(a), Order 41 Rule 1Evidence Act, 1872 — Section 5, 79Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18
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High Courts07 Dec 2010

Ajayan alias Baby Vs State of Kerala

High Court Of Kerala · (2011) 3 Crimes 247 : (2011) 1 ILR (Ker) 1 : (2011) 1 KLJ 34 : (2011) 1 RCR(Criminal) 543 : (2011) 1 RCR(Criminal) 543

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 25, 26, 27, 3Penal Code, 1860 (IPC) — Section 302, 34, 411
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High Courts06 Dec 2010

Sindhu Gopalakrishnan Vs Sebastian and Another

High Court Of Kerala · (2011) 2 Crimes 603 : (2011) 1 ILR (Ker) 231 : (2011) 1 KLJ 362 : (2011) 2 RCR(Criminal) 475 : (2011) 2 RCR(Criminal) 475

Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 199, 199(4), 397, 397(1)Government of India Act, 1935 — Section 205(1)
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High Courts06 Dec 2010Dismissed

S. Hariharan Vs Shri O.J. Shibu

High Court Of Kerala · (2010) 12 KL CK 0113

Criminal Procedure Code, 1973 (CrPC) — Section 151Penal Code, 1860 (IPC) — Section 143, 147, 149, 323, 341
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