High Courts21 Mar 2012Dismissed
State of Kerala Vs Bhasi and Others
High Court Of Kerala · (2012) 03 KL CK 0112
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,219 of 2,719
High Courts21 Mar 2012
Abbas Ali and others Vs Secretary, R.T.A. and another
High Court Of Kerala · (2012) 2 ILR (Ker) 364 : (2012) 2 KLJ 522
Motor Vehicles Act, 1988 — Section 81, 81(2), 81(3), 87, 87(1)
High Courts21 Mar 2012
Pradeep Kumar M.P. Vs Union of India and Others
High Court Of Kerala · (2012) 2 KarLJ 415 : (2012) 2 KLJ 415
Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 3, 7(2)Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 308
High Courts21 Mar 2012
Shibu Kumar B Vs Smeja. K
High Court Of Kerala · (2012) 03 KL CK 0060
Hindu Marriage Act, 1955 — Section 12(1)
High Courts21 Mar 2012Dismissed
Periyaswamy Vs Pazhaniswamy
High Court Of Kerala · (2012) 03 KL CK 0059
High Courts21 Mar 2012Allowed
Ismail Vs State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0042
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts21 Mar 2012
C. Abdul Nasar Vs The Secretary, Regional Transport Authority
High Court Of Kerala · (2013) 1 ACC 27 : AIR 2012 Ker 142
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Motor Vehicles Act, 1988 — Section 81, 81(1)(d), 81(2), 81(3), 87
High Courts21 Mar 2012Dismissed
State of Kerala Vs K. Suresh Kumar Manilyanar, M. Ashokan, Sivadasan @ Dasan and E.K. Anilkumar
High Court Of Kerala · (2012) 03 KL CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts21 Mar 2012
S. Salahudeen, Proprietor, M/s. T.K.P. Marine Industries, Punnapra P.O., Alappuzha District Vs The Assistant General Manager, State Bank of India, SBI Main Branch, Beach Road Alappuzha and the Deputy General Manager, State Bank of India, SBI Zonal Office, Thiruvananthapuram
High Court Of Kerala · (2012) 03 KL CK 0017
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts21 Mar 2012
Suresh Babu @ Kuttan Vs State Of Kerala
High Court Of Kerala · (2012) 03 KL CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 3
High Courts21 Mar 2012
Peggy Fen Vs Government of Kerala and Principal, Chinmaya Vidyalaya
High Court Of Kerala · (2012) 03 KL CK 0012
High Courts21 Mar 2012Allowed
M.N. Hariharan Vs S. Vijayalekshmi and Another
High Court Of Kerala · (2013) 1 KLJ 29
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Mar 2012Allowed
Corporate Manager, Carmelite Congregation of Sisters C.M.C. Educational Agency, Trinity Convent, Kolazhy, Sini Machery, Hsst (Junior) Maths, St. Raphel C.G.H.S.S., Ollur and Ann Supriya Johny, Hsst (Junior) Maths, S.H. Convent Girls Hss. Thrissur Vs State of Kerala, Director of Higher Secondary Education, Directorate of Higher Secondary Education Housing Board Building, Thiruvananthapuram and Laxmi C. Sunny
High Court Of Kerala · (2012) 03 KL CK 0004
High Courts20 Mar 2012Dismissed
Sreekala Devi Ammal P.N. Vs The Kerala Public Service Commission and Others
High Court Of Kerala · (2012) 2 KLJ 550
Constitution of India, 1950 — Article 309
High Courts20 Mar 2012
Catholic Syrian Bank Ltd Vs Additional Commissioner of Income Tax
High Court Of Kerala · (2012) 349 ITR 569
Income Tax Act, 1961 — Section 14A
High Courts20 Mar 2012Dismissed
Sreekala Devi Ammal P.N. Vs Kerala Public Service Commission and Others
High Court Of Kerala · (2013) LabIC 635
Constitution of India, 1950 — Article 309
High Courts20 Mar 2012Dismissed
Unnikrishna Varier Vs Narayana Kammathy and Rama Varier
High Court Of Kerala · (2012) 03 KL CK 0271
Kerala Court Fees and Suits Valuation Act, 1959 — Section 27(c)
High Courts20 Mar 2012Dismissed
Mangalath Thomas Vs Ezhumayil Chacko Thomas
High Court Of Kerala · (2012) 03 KL CK 0270
Kerala Court Fees and Suits Valuation Act, 1959 — Section 27(c)
High Courts20 Mar 2012Allowed
Moosakkutty Vs Muhammed, Subheesh and ICICI Lombard Gic Ltd.
High Court Of Kerala · (2012) 03 KL CK 0249
High Courts20 Mar 2012
Ouseph C D, High School Assistant (Hindi), A H School, Kuttanelloor, Residing at Challissery House, ayyappankavu P.O., Thrisur Vs Director of Public Instructions, Jagathy, Thiruvananthapuram-695 001 and Others
High Court Of Kerala · (2012) 03 KL CK 0226