High Courts20 Mar 2012
V.P. Gangadharan Vs State of Kerala and The Assistant Educational Officer
High Court Of Kerala · (2012) 03 KL CK 0167
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,220 of 2,719
High Courts20 Mar 2012Allowed
Mytheen Vs State of Kerala and The Executive Engineer, K.S.T.P.
High Court Of Kerala · (2012) 03 KL CK 0155
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts20 Mar 2012Allowed
Jaseela K.T., Nihal, Nadukkandy Muhammed and M.V. Rabiya Vs K.P. Prakashan, P.K. Pavithran, Proprietor, Nijil Travels, Puthiyavalappil House P.O. Mowancherry, Kannur - 670 613 (RC Owner of The Bus Krc 4633) and United India Insurance Company Ltd. Divisional Office, P.B. No. 52, Forth Road Kannur (Insurer)
High Court Of Kerala · (2012) 03 KL CK 0154
High Courts20 Mar 2012Allowed
Somasekharan Midhila Cherthala, Padinjarekochiyil, Perunna Changanacherry, Komalavalliamma @ Komalam Padinjarekochiyil, Perunna, Changanacherry and Chandrasekharan Padinjarekochiyil, Perunna, Changanacherry Vs The State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0137
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts20 Mar 2012Allowed
Dr. Philip A.P., Lecturer Senior Scale, Department of Commerce, Pavanatma College, Murickassery, Idukki District Vs State of Kerala and The Principal, Pavanatma college
High Court Of Kerala · (2012) 03 KL CK 0120
High Courts20 Mar 2012Allowed
P.K. Lalithabai Vs State of Kerala and The Principal Secretary to Government of Kerala
High Court Of Kerala · (2012) 03 KL CK 0119
High Courts20 Mar 2012Allowed
Kunjava Vs K.P. Hameed, Kozhiparambath House, P.O. Cherukundangad, Pallipuram-679305, K.P. Assainar and The Oriental Insurance Co. Ltd., "Pranavam", Mele Pattambi, Pattambi Palakkad District-679303
High Court Of Kerala · (2012) 03 KL CK 0096
High Courts20 Mar 2012Dismissed
Naigo Vs State of Kerala and Forest Range Officer
High Court Of Kerala · (2012) 03 KL CK 0090
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts20 Mar 2012Allowed
Nabeesa Vs Bundi Nageswara Rao, N.T. Laiju and National Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0072
High Courts20 Mar 2012Allowed
Sivadasan Vs P.M. Shajivasan, Venugopal, Manager, United Insurance Company, and K.D. Gopi
High Court Of Kerala · (2012) 03 KL CK 0071
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts20 Mar 2012Dismissed
Bindhu Vs State of Kerala
High Court Of Kerala · (2012) 2 KLJ 583 : (2012) 2 KLT 604
Constitution of India, 1950 — Article 226, 227
High Courts20 Mar 2012
P.K. Raghavan Nair Vs Union of India and State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0053
High Courts20 Mar 2012Allowed
Regional Director, Employees State Insurance Corporation, Thrissur and Another Vs Kaduthuruthy Co-operative Rubber Marketing and Processing Society Ltd. and Another
High Court Of Kerala · (2012) 4 LLJ 298
High Courts20 Mar 2012Allowed
Chacko George(Died), Represented By His Legal Heirs Gracy George, Chathannoor (Additional 2nd Counter Petitioner), Moncy George and Ancy Mathew (Additional 4th Counter Petitioner) Vs Satheesh Nair
High Court Of Kerala · (2012) 03 KL CK 0023
High Courts20 Mar 2012Dismissed
Mohanan Vs K. Pankajakshi Amma Panicker
High Court Of Kerala · (2012) 03 KL CK 0016
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 100(5)Hindu Succession Act, 1956 — Section 10, 14, 15, 15(2), 15(2)(a)Transfer of Property Act, 1882 — Section 51
High Courts19 Mar 2012
Shaiob Mohammed Vs State of Kerala and others
High Court Of Kerala · (2012) 2 ILR (Ker) 606 : (2013) 60 VST 60
Constitution of India, 1950 — Article 226, 227
High Courts19 Mar 2012Allowed
Santhi Hariharan Vs The Excise Commissioner and Others
High Court Of Kerala · (2012) 2 KLJ 815
Kerala Abkari Act, 1077 — Section 3(1), 31
High Courts19 Mar 2012
Shaiob Mohammed Vs State of Kerala, Deputy Commissioner, Commercial Taxes, (Appeals) and The Assistant Commissioner, Commercial Taxes, Special Circle II
High Court Of Kerala · (2012) 2 ILR (Ker) 606 : (2013) 60 VST 60
Constitution of India, 1950 — Article 226, 227Kerala Value Added Tax Act, 2003 — Section 55, 55(4), 55(4)(1), 55(5), 57
High Courts19 Mar 2012Allowed
K. Anandavally, U.P.S.A. (Retd.), R.K.U.P.S., Anayadi. P.O., Kollam Vs State of Kerala and Others
High Court Of Kerala · (2012) 03 KL CK 0224
High Courts19 Mar 2012
Azheekal Fishing Harbour and General Workers of Fish Landing Centre and Others. Vs Harbour Committee For Monitoring The Working of Kayamkulam Fishing Harbour and Others
High Court Of Kerala · (2012) 03 KL CK 0213