High Courts07 Jul 2014
Shamnad Vs The State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0228
Penal Code, 1860 (IPC) — Section 294(b), 323, 325, 34, 341
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,017 of 2,720
High Courts07 Jul 2014Disposed Off
Abdul Kharim Vs M.M. Shibily
High Court Of Kerala · (2014) 07 KL CK 0227
Transfer of Property Act, 1882 — Section 105, 108
High Courts07 Jul 2014
Kalavathy Vs State of Kerala
High Court Of Kerala · (2014) 4 ILR 99 : (2014) 3 KHC 253 : (2014) 3 KLT 302
High Courts07 Jul 2014
Anil Vs State of Kerala
High Court Of Kerala · (2015) CriLJ 41 : (2015) 3 Crimes 130 : (2014) 4 KHC 250 : (2014) 4 KLJ 532 : (2014) 4 KLT 489
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts07 Jul 2014
Coastal Engineering Vs Southern Railway
High Court Of Kerala · (2014) 4 ARBLR 207 : (2014) 3 ILR 890 : (2014) 3 KLJ 358 : (2014) 3 KLT 447
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(4), 11(5), 11(6)
High Courts07 Jul 2014
Muhammed Haji Vs Kerala State Electricity Board
High Court Of Kerala · (2014) 4 KHC 272 : (2014) 3 KLT 706
Electricity Act, 2003 — Section 126, 127, 127(1), 127(2), 14
High Courts07 Jul 2014
Kalpana Vs Premkumar
High Court Of Kerala · (2014) 3 ILR 708 : (2014) 3 KLJ 384 : (2014) 3 KLT 390
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153
High Courts07 Jul 2014Partly Allowed
Kenton Leisure Services Executive Hostel Vs The Sales Tax Officer
High Court Of Kerala · (2014) 3 KLT 403 : (2014) 74 VST 497
Kerala Stamp Act, 1959 - Section 33
High Courts04 Jul 2014
Indira Devi Vs Edvin Teddy
High Court Of Kerala · (2014) 07 KL CK 0246
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3)
High Courts04 Jul 2014
K.R. Karthikeyan Vs Director of Urban Affairs
High Court Of Kerala · (2014) 07 KL CK 0233
High Courts04 Jul 2014Partly Allowed
V.K. Ashraf Vs Shreyas
High Court Of Kerala · (2014) 07 KL CK 0226
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Jul 2014
Vasudevan Vs State of Kerala
High Court Of Kerala · (2014) 3 KHC 608 : (2014) 3 KLT 794
Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 300, 302
High Courts04 Jul 2014Disposed Off
Sarath Lal Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 23A, 4
High Courts04 Jul 2014
Sindhu K. Rajan Vs Ajith M.
High Court Of Kerala · AIR 2014 Ker 161 : (2014) 3 ILR 483 : (2014) 3 KHC 102 : (2014) 3 KLJ 313 : (2014) 3 KLT 567
Constitution of India, 1950 — Article 142, 142(1), 227Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 13B, 13B(1), 13B(2)
High Courts03 Jul 2014
Assistant Commissioner (KVAT) and Others Vs ACC Limited
High Court Of Kerala · (2015) 78 VST 169
Arbitration and Conciliation Act, 1996 — Section 31, 36Contract Act, 1872 — Section 50Finance (No. 2) Act, 1998 — Section 88
High Courts03 Jul 2014
Proper Channel and Others Vs Managing Director, KSRTC Bhavan and Others
High Court Of Kerala · (2014) 4 KLJ 291
Constitution of India, 1950 — Article 226
High Courts03 Jul 2014
K.P. Abdul Majeed Vs Commissioner of Customs
High Court Of Kerala · (2014) 309 ELT 671 : (2014) 3 KLJ 589
Criminal Procedure Code, 1973 (CrPC) — Section 161Customs Act, 1962 — Section 104, 108
High Courts03 Jul 2014Disposed Off
T.K. Sundaresan Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0240
High Courts03 Jul 2014Allowed
C.S. Bijo Vs Changanacherry Municipality
High Court Of Kerala · (2014) 07 KL CK 0239
Constitution of India, 1950 — Article 14