High Courts14 Jul 2014
Madhusoodhanan Pillai Vs The Deputy Commissioner (Appeals) Commercial Taxes
High Court Of Kerala · (2014) 07 KL CK 0051
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,015 of 2,720
High Courts14 Jul 2014
Gangadharan Vs Anto
High Court Of Kerala · (2014) 07 KL CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Jul 2014
Yousuf K.M. Vs State of Kerala
High Court Of Kerala · (2014) 3 KLJ 552
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 174, 24, 24(1), 24(8), 301(2)Penal Code, 1860 (IPC) — Section 302, 397, 454
High Courts14 Jul 2014Allowed
Surya T.V. Heavenly Plaza Vs Thyagarajan
High Court Of Kerala · (2016) 2 KHC 26
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 499, Section 500
High Courts11 Jul 2014
Aishabeevi Vs Superintendent of Police
High Court Of Kerala · (2014) 3 KHC 678 : (2014) 4 KLJ 58 : (2014) 3 KLT 1078
Essential Commodities Act, 1955 — Section 3Evidence Act, 1872 — Section 4Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 13, 14, 2, 2(xii), 3
High Courts11 Jul 2014
Madhusoodanan P.R. Vs Biji
High Court Of Kerala · (2014) 07 KL CK 0272
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts11 Jul 2014
Nandakumar T.K. Vs H. Narayanan
High Court Of Kerala · (2014) 3 KHC 653
Kerala Education Act, 1958 — Section 14(2)Societies Registration Act, 1860 — Section 13
High Courts11 Jul 2014
T. Babu Rajan Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0148
Constitution of India, 1950 — Article 227
High Courts11 Jul 2014
Sagimon Vs State of Kerala
High Court Of Kerala · (2015) 1 ACC 70 : (2014) CriLJ 4657 : (2014) 3 KHC 586 : (2014) 4 KLJ 150 : (2014) 3 KLT 782 : (2014) 4 RCR(Civil) 869 : (2014) 4 RCR(Criminal) 816
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 155(2)Motor Vehicles Act, 1988 — Section 184, 185, 197, 202, 203
High Courts11 Jul 2014
Aneykutty Joseph Vs Kerala Agricultural University
High Court Of Kerala · (2014) 3 ILR 523 : (2014) 3 KHC 272
High Courts11 Jul 2014
M.G. Sindhu Vs Santhosh P.G.
High Court Of Kerala · (2014) 3 ILR 971 : (2014) 3 KLJ 537
Constitution of India, 1950 — Article 19, 21, 22, 226, 226(1)Indian Nursing Council Act, 1947 — Section 10, 11, 13Indira Gandhi National Open University Act, 1985 — Section 4
High Courts11 Jul 2014
Backar Haji Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(8), 311, 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 447
High Courts11 Jul 2014
Somasundaran V.C. Vs The Principal General Manager, Telecom, Bharat Sanchar Nigam Limited.
High Court Of Kerala · (2014) 07 KL CK 0081
High Courts10 Jul 2014
Mukundan Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0271
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482, 483Penal Code, 1860 (IPC) — Section 143, 148, 149, 294(b), 427
High Courts10 Jul 2014
The Corporate Manager, St. Joseph''s High School Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0270
Constitution of India, 1950 — Article 14, 21, 21A, 32, 39A
High Courts10 Jul 2014
Sanjeev Kumar K.P. Vs Puthanpurayilabdul Salam
High Court Of Kerala · (2014) 07 KL CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 405, 406, 415, 420
High Courts10 Jul 2014
Sidharthan Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Jul 2014
Vysak International Hotels (P) Ltd. Vs The Commissioner of Commercial Taxes
High Court Of Kerala · (2014) 07 KL CK 0186
Kerala General Sales Tax Act, 1963 — Section 45A
High Courts10 Jul 2014
Shriram Transport Finance Company Ltd. Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138