High Courts14 Jul 2014
Naseer Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 377Protection of Children From Sexual Offences Act, 2012 — Section 12, 8
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,014 of 2,720
High Courts14 Jul 2014
Vincent Rodrigex Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0195
Penal Code, 1860 (IPC) — Section 120(b), 34, 415, 417, 420
High Courts14 Jul 2014
Sujith Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0194
Penal Code, 1860 (IPC) — Section 120(B), 34, 403, 406, 420
High Courts14 Jul 2014
Bachan Kumar Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0174
Kerala Money Lenders Act, 1958 — Section 17Kerala Prohibition of Charging Exorbitant Interest Act, 2012 — Section 9(1)(a)Penal Code, 1860 (IPC) — Section 420, 506
High Courts14 Jul 2014
Princy Samuel Vs The Chairman, Sub Committee, Ksheera Ulpadaka Co-Operative Society (KUCS)
High Court Of Kerala · (2014) 07 KL CK 0171
Kerala Co-operative Societies Act, 1969 — Section 69
High Courts14 Jul 2014
Residents'' Association of Navodaya South Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0170
High Courts14 Jul 2014
Anish P. Mathew Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0159
Kerala Value Added Tax Act, 2003 — Section 37
High Courts14 Jul 2014
Lilly Bai Vs Kerala State Financial Enterprises Limited
High Court Of Kerala · (2014) 07 KL CK 0158
High Courts14 Jul 2014
Jose Kuruvinakunnel Vs The Income Tax Officer
High Court Of Kerala · (2014) 07 KL CK 0136
High Courts14 Jul 2014
Hariharan Vs Sheeba K.T.
High Court Of Kerala · (2014) 07 KL CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Jul 2014
Divine Providence Foundling Home Vs Raju Gopi
High Court Of Kerala · (2014) 3 ILR 683 : (2014) 3 KHC 298 : (2014) 3 KLJ 482 : (2014) 3 KLT 384
Penal Code, 1860 (IPC) — Section 376
High Courts14 Jul 2014
Manoj Vs State of Kerala
High Court Of Kerala · (2014) CriLJ 4040 : (2014) 3 KHC 524
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts14 Jul 2014
Yousuf, K.M. Vs State of Kerala
High Court Of Kerala · (2014) 3 ILR 740
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 174, 24, 24(1), 24(8), 301(2)Penal Code, 1860 (IPC) — Section 302, 397, 454
High Courts14 Jul 2014
Muhammed Shafi Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts14 Jul 2014
Shibu Kunnanattu Vs The State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 427
High Courts14 Jul 2014
Sreeni Parameswaran Vs P.C. Thomas
High Court Of Kerala · (2014) 07 KL CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 161, 320, 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 465, 468
High Courts14 Jul 2014
Dhanesh K. Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0055
Kerala Money Lenders Act, 1958 — Section 17, 18Penal Code, 1860 (IPC) — Section 420
High Courts14 Jul 2014
Muhammed Niyad Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0054
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 308
High Courts14 Jul 2014
Suresh Vs The State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0053
Kerala Money Lenders Act, 1958 — Section 13, 17Penal Code, 1860 (IPC) — Section 408, 420