CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,012 of 2,720

High Courts16 Jul 2014

John Chandy Vs State of Kerala

High Court Of Kerala · (2014) 07 KL CK 0255

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 219, 482Penal Code, 1860 (IPC) — Section 294(b), 34, 427, 447, 506(ii)
Read judgment
High Courts16 Jul 2014

Biju Vs Raji

High Court Of Kerala · (2015) 1 Crimes 485 : (2014) 3 DMC 640 : (2014) 3 KLT 591

Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 2(a), 2(f), 2(q), 2(s)
Read judgment
High Courts16 Jul 2014

Sathy M.P. Vs Sarasa

High Court Of Kerala · (2014) 07 KL CK 0047

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 11, 12Evidence Act, 1872 — Section 114, 63, 68, 79
Read judgment
High Courts16 Jul 2014

John Rose Vs State of Kerala

High Court Of Kerala · (2014) 07 KL CK 0044

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 427
Read judgment
High Courts16 Jul 2014

Nirmala College Vs Employees State Insurance Corporation

High Court Of Kerala · (2014) 143 FLR 900 : (2014) 3 KHC 354 : (2014) 3 KLT 658 : (2014) LLR 1048

Employees State Insurance Act, 1948 — Section 1(5), 2(13), 2(13A), 2(6A), 2(9)Industrial Disputes Act, 1947 — Section 2(i), 2(s)Minimum Wages Act, 1948 — Section 2(i), 2(s)
Read judgment
High Courts16 Jul 2014

Riyas Vs Haseena

High Court Of Kerala · (2014) ALLMR(Cri) 362 : (2014) CriLJ 4588 : (2015) 1 DMC 563 : (2014) 3 KHC 419 : (2014) 3 KLJ 724 : (2014) 4 KLT 119 : (2015) 1 RCR(Civil) 55 : (2015) 1 RCR(Criminal) 86

Criminal Procedure Code, 1973 (CrPC) — Section 125
Read judgment