High Courts18 Jul 2014
Kuruppan Lakshmi Vs P.C.P. Mahamood Haji
High Court Of Kerala · (2014) 07 KL CK 0156
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,011 of 2,720
High Courts18 Jul 2014
Rejimol Thomas Vs Robert Martin
High Court Of Kerala · (2014) ALLMR(Cri) 366 : (2015) 2 BC 530 : (2015) 3 CCR 191 : (2014) 3 ILR 713 : (2014) 3 KHC 395 : (2014) 3 KLJ 686 : (2014) 3 KLT 749
Arbitration and Conciliation Act, 1996 — Section 8Criminal Procedure Code, 1973 (CrPC) — Section 258, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jul 2014
Manu K. Pillai Vs State Bank of Travancore
High Court Of Kerala · (2014) 07 KL CK 0048
High Courts17 Jul 2014
M. Palanichamy Vs V. Asharaf
High Court Of Kerala · (2014) 07 KL CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 415, 418, 420
High Courts17 Jul 2014
P.C. Suresh Vs The State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0258
High Courts17 Jul 2014
K.G. Thomas Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294(b), 324, 341, 452
High Courts17 Jul 2014
Karthik M.R. Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0252
Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of Community Certificates Act, 1996 — Section 13
High Courts17 Jul 2014
Athira Suresh Vs Principal Secretary
High Court Of Kerala · (2014) 07 KL CK 0251
Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of Community Certificates Act, 1996 — Section 13
High Courts17 Jul 2014
The Regional Director Vs P.V. Prakasan
High Court Of Kerala · (2015) 144 FLR 677
Employees State Insurance Act, 1948 — Section 63
High Courts17 Jul 2014
Punalur Paper Mills Ltd. Vs Commissioner of C. Ex. and Cus.
High Court Of Kerala · (2014) 310 ELT 279
High Courts17 Jul 2014
Baby Gireesh Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Jul 2014
State of Kerala Vs Hotel Samudra
High Court Of Kerala · (2015) 51 GST 417 : (2014) 3 KHC 817 : (2014) 3 KLT 430 : (2015) 77 VST 183
Kerala General Sales Tax Act, 1963 — Section 41, 5, 7, 7(1)
High Courts17 Jul 2014
K. Devi Vs Kotteriyil Thamasikkum Eravath Kanapravan Kalliani Amma
High Court Of Kerala · (2014) 07 KL CK 0049
High Courts17 Jul 2014
Vasudevan Namboodiri Vs A.M. Parameswaran Namboodirippad
High Court Of Kerala · AIR 2014 Ker 190 : (2014) 3 ILR 589 : (2014) 3 KHC 345 : (2014) 3 KLT 386
Civil Procedure Code, 1908 (CPC) — Section 9Guruvayoor Devaswom Act, 1978 — Section 10(a), 11(6), 12(3), 19(3), 2(d)Kerala Civil Courts Act, 1957 — Section 11(1)
High Courts17 Jul 2014
Antony Vincent Vs State of Kerala
High Court Of Kerala · (2014) 3 KHC 542 : (2014) 3 KLJ 517 : (2014) 3 KLT 712
Criminal Procedure Code, 1973 (CrPC) — Section 36, 397, 482Immoral Traffic (Prevention) Act, 1956 — Section 13, 13(1), 13(3), 14, 14(ii)Kerala Police Act, 1960 — Section 18(1)
High Courts17 Jul 2014
Union of India Vs Madhusoodhanan P.O.
High Court Of Kerala · (2014) 4 ILR 525 : (2014) 3 KHC 518 : (2014) 3 KLT 800 : (2014) LabIC 3858
High Courts16 Jul 2014
Employees'' State Insurance Corporation and Others Vs Southern India Poly Products (P) Ltd.
High Court Of Kerala · (2015) 144 FLR 679
Employees State Insurance Act, 1948 — Section 45A, 45-A, 75(2)
High Courts16 Jul 2014
Biju Sreenilayam Vs Raji
High Court Of Kerala · (2014) 3 ILR 835
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 2(a), 2(f), 2(q), 2(s)
High Courts16 Jul 2014
K.G. Suresh Kumar Vs The State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0264