High Courts03 Jul 2014Allowed
Nijith Vs Station House Officer
High Court Of Kerala · (2014) 07 KL CK 0232
Criminal Procedure Code, 1973 (CrPC) — Section 227, 232, 320, 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 308, 323
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,018 of 2,720
High Courts03 Jul 2014Partly Allowed
Eldose Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0231
Penal Code, 1860 (IPC) — Section 279, 304, 304-A
High Courts03 Jul 2014
Sudheesh Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 245(1), 245(2)Penal Code, 1860 (IPC) — Section 498(A)
High Courts03 Jul 2014Partly Allowed
Baby Thomas Vs Bharathy
High Court Of Kerala · (2014) 07 KL CK 0224
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts03 Jul 2014Allowed
K.V. Joseph Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 34, 406
High Courts03 Jul 2014Allowed
Jithu Vs The State of Kerala
High Court Of Kerala · (2014) 3 ILR 504 : (2014) 3 KHC 77 : (2014) 3 KLJ 323 : (2014) 3 KLT 243
Arms Act, 1959 — Section 17, 2(1)(b), 2(1)(c), 2(1)(e), 2(1)(i)Criminal Procedure Code, 1973 (CrPC) — Section 438General Clauses Act, 1897 — Section 24, 6
High Courts03 Jul 2014Dismissed
Sudarshan Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 415
High Courts03 Jul 2014Dismissed
Nazer Abdulla Vs Sunitha
High Court Of Kerala · (2014) 07 KL CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Jul 2014Allowed
Alias John Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 482
High Courts03 Jul 2014Disposed Off
B. Rajendra Shenoy Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Jul 2014
Proper Channel Vs Managing Director
High Court Of Kerala · (2014) 4 KHC 74
Constitution of India, 1950 — Article 226
High Courts03 Jul 2014
Abdul Majeed K.P. Vs Commissioner of Customs
High Court Of Kerala · (2014) 3 KHC 235
Criminal Procedure Code, 1973 (CrPC) — Section 161Customs Act, 1962 — Section 104, 108
High Courts03 Jul 2014
Subramanian, N.R. Vs District Collector
High Court Of Kerala · (2014) 4 ILR 874 : (2015) 1 KLJ 401 : (2014) 4 KLJ 839 : (2015) 1 KLT 191
Hindu Succession Act, 1956 — Section 15, 15(1)(a), 16, 16(1)
High Courts03 Jul 2014
Time Ads and Publicity Vs Commissioner of Income tax (Central)
High Court Of Kerala · (2014) 225 TAXMAN 356
Income Tax Act, 1961 — Section 139(1), 200, 201(1), 234B, 28
High Courts03 Jul 2014Disposed Off
Sivarajan Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 23A, 4
High Courts03 Jul 2014
Hotel Karthika Vs The Keralaagricultural Income Tax and Sales Tax
High Court Of Kerala · (2014) 07 KL CK 0067
Constitution of India, 1950 — Article 226
High Courts03 Jul 2014Disposed Off
Ninan Varghese Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 23A, 4
High Courts03 Jul 2014
Nowfal H. Vs Kerala Public Service Commission
High Court Of Kerala · (2014) 3 ILR 517 : (2014) 3 KHC 349
High Courts03 Jul 2014Disposed Off
Kerala Federation of Women Lawyers Vs Corporation of Cochin
High Court Of Kerala · (2014) 3 KHC 747
High Courts02 Jul 2014
Suseelan, L. Vs Indian Bank
High Court Of Kerala · (2014) 4 ILR 271 : (2014) LabIC 4331
Constitution of India, 1950 — Article 226, 227