High Courts19 Aug 2014
P.M. Ninan Vs The Manager, St. Thomas High School
High Court Of Kerala · (2014) 08 KL CK 0167
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,001 of 2,720
High Courts19 Aug 2014
V. Raveendran Vs The Secretary, Labour Department, Ministry of Labour, Government of India
High Court Of Kerala · (2014) 08 KL CK 0166
High Courts19 Aug 2014
Sharafudheen Vs Station House Officer
High Court Of Kerala · (2014) 08 KL CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 41Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 457
High Courts19 Aug 2014
G. Sudharma Vs State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0149
Kerala Education Act, 1958 — Section 10, 11
High Courts19 Aug 2014
Suneer K.H. Vs State of Kerala
High Court Of Kerala · (2014) 3 KLJ 867
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 244, 245, 245(1)Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 Aug 2014
Ramesan Vs Abitha
High Court Of Kerala · (2014) 08 KL CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Aug 2014
T.M. Azad Vs The Kerala Water Authority
High Court Of Kerala · (2014) 08 KL CK 0064
High Courts19 Aug 2014
Jamal Vs Abbas
High Court Of Kerala · (2014) 08 KL CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294(b), 308, 323, 324, 34
High Courts19 Aug 2014
Sreedevi Antherjanam Vs Bhavadasan Namboodiri
High Court Of Kerala · (2014) 4 ILR 19
Hindu Succession Act, 1956 — Section 30, 6, 7Kerala Nambudiri Act, 1958 — Section 13, 13(1), 13(2), 14, 15
High Courts19 Aug 2014
Palm Fibre (India) Private Limited Vs Union Bank of India
High Court Of Kerala · (2015) 49 GST 142 : (2014) 4 KHC 27 : (2014) 3 KLT 896 : (2014) 36 STR 261
Finance Act, 1994 — Section 65, 65B, 66, 66B, 66B(44)Finance Act, 2012 — Section 67(1)
High Courts19 Aug 2014
P. Sukumaran Vs K.A. Hamza Haji
High Court Of Kerala · (2015) 2 ILR 166 : (2014) 3 KHC 833 : (2014) 4 KLJ 9 : (2015) 1 RCR(Rent) 215
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 114(g)Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(2)(b), 11(3), 20, 9
High Courts18 Aug 2014
Muhammed Kunhi Vs Muhammed Haji
High Court Of Kerala · (2015) 1 Crimes 543 : (2014) 3 KHC 750 : (2014) 3 KLJ 793 : (2014) 3 KLT 1027 : (2014) 4 RCR(Criminal) 656
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a), 244, 275, 276, 278Penal Code, 1860 (IPC) — Section 34, 365, 503, 506, 506(1)
High Courts18 Aug 2014
Balabhadran Vs Sarada
High Court Of Kerala · (2015) 1 ILR 548 : (2014) 4 KHC 374
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Transfer of Property Act, 1882 — Section 53, 53(1)
High Courts18 Aug 2014
K. Sarada Vs Kerala State Backward Class Development Corporation
High Court Of Kerala · (2014) 08 KL CK 0117
High Courts18 Aug 2014
Muraleedharan Vs The Revenue Divisional Officer (RDO)
High Court Of Kerala · (2014) 08 KL CK 0115
High Courts18 Aug 2014
Nimith C. Vs State of Kerala
High Court Of Kerala · (2014) 3 KHC 771
Criminal Procedure Code, 1973 (CrPC) — Section 233, 313, 482Evidence Act, 1872 — Section 27Information Technology Act, 2000 — Section 2(0), 2(o), 79
High Courts18 Aug 2014
Mathews Jose Vs State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0065
Constitution of India, 1950 — Article 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 300Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 13, 14A, 14AC, 17, 6
High Courts18 Aug 2014
Shafeequa Kurumbeth Vs State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0063