High Courts13 Aug 2014
Kanakalatha Vs Housing Development Finance Corporation Ltd.
High Court Of Kerala · (2014) 08 KL CK 0169
Transfer of Property Act, 1882 — Section 111, 65A, 65A(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,003 of 2,720
High Courts13 Aug 2014
Deepthi Vs Paulose
High Court Of Kerala · (2014) 4 KHC 65 : (2014) 4 KLJ 320
Guardians and Wards Act, 1890 — Section 29, 30, 8
High Courts13 Aug 2014
Babu P.V. Vs Thanneermukkam Grama Panchayath
High Court Of Kerala · (2014) 4 KHC 174 : (2014) 4 KLJ 339 : (2014) 4 KLT 408
Kerala Panchayat Raj Act, 1994 — Section 232, 235I, 235J, 235N, 235W
High Courts13 Aug 2014
Varghese A.P. Vs Union of India
High Court Of Kerala · (2015) 1 ILR 112 : (2014) 4 KHC 222
Limitation Act, 1963 — Section 14National Highways Act, 1956 — Section 3A, 3D, 4, 6
High Courts13 Aug 2014
Indian Immunologicals Ltd. Vs The Kerala Medical Services Corporation Ltd.
High Court Of Kerala · (2014) 08 KL CK 0129
High Courts13 Aug 2014
Jayasagar Vs Sindhukuttyamma
High Court Of Kerala · (2014) 08 KL CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts13 Aug 2014
Shakkeer M.K. Vs State of Kerala
High Court Of Kerala · (2014) CriLJ 4430 : (2015) 2 Crimes 549 : (2015) 1 Crimes 718 : (2014) 3 KHC 759 : (2014) 3 KLJ 799 : (2014) 4 KLT 650 : (2015) 2 RCR(Criminal) 274
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 164, 164A, 173, 173(2), 174(4)Evidence Act, 1872 — Section 164, 74(1)(iii)
High Courts13 Aug 2014
Suresh Kumar Vs State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts13 Aug 2014
Divya P.V. Vs Kerala University of Health Sciences
High Court Of Kerala · (2014) 08 KL CK 0071
Constitution of India, 1950 — Article 254(1)Dentists Act, 1948 — Section 16, 17, 19, 20, 20(1)
High Courts13 Aug 2014
Narayana Vs State of Kerala
High Court Of Kerala · (2014) 3 KHC 553
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 2014
Kalathumpadikkal Musthafa Vs P.M. Basheer
High Court Of Kerala · (2014) 4 ILR 112 : (2014) 3 KHC 658 : (2014) 3 KLT 774
Kerala Municipalities Act, 1994 — Section 111(2), 111(2)(a), 2(21), 90(1)(j), 90(2)
High Courts13 Aug 2014
Vinod Vs State of Kerala
High Court Of Kerala · (2015) 1 Crimes 637 : (2014) 3 KHC 591 : (2014) 3 KLJ 727 : (2014) 3 KLT 818 : (2014) 4 RCR(Criminal) 861
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 145(1), 145(4)
High Courts12 Aug 2014
The Director Vs Union of India
High Court Of Kerala · (2014) 08 KL CK 0177
Indian Medical Council Act, 1956 — Section 10A
High Courts12 Aug 2014
P.V. Mohammed Abdul Kareem Faizal Vs Corporation of Kozhikode
High Court Of Kerala · (2014) 08 KL CK 0176
Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 14
High Courts12 Aug 2014
Renny P. Damiyan Vs The Sub Inspector of Police
High Court Of Kerala · (2014) 08 KL CK 0175
High Courts12 Aug 2014
Kerala State Ex-Servicemen Development and Rehabilitation Corporation Vs State of Kerala
High Court Of Kerala · (2014) 4 KHC 349 : (2014) 4 KLJ 252
Criminal Procedure Code, 1973 (CrPC) — Section 1(4), 2(c), 2(e), 482
High Courts12 Aug 2014
U.K. Mohan Raj Vs Baby Kakkattil Ghee Varghese
High Court Of Kerala · (2014) 08 KL CK 0124
High Courts12 Aug 2014
Ansalam Vs Kerala State Road Transport Corporation
High Court Of Kerala · (2015) 1 KLJ 204 : (2014) 4 KLT 858
High Courts12 Aug 2014
Kerala State Ex-servicemen Vs State of Kerala
High Court Of Kerala · (2014) 4 ILR 503
Contract Labour (Regulation and Abolition) Act, 1970 — Section 1(4), 2(c), 2(e)Criminal Procedure Code, 1973 (CrPC) — Section 482