High Courts21 Aug 2014
Chamakunnummal Mullakoya Thangal Vs Chalil Aboobacker
High Court Of Kerala · (2014) 08 KL CK 0202
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 20
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 999 of 2,720
High Courts21 Aug 2014
Sreenath P. Vs The Commissioner of Entrance Examinations
High Court Of Kerala · (2014) 08 KL CK 0201
High Courts21 Aug 2014
Raisal C.H. Vs State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 341, 354, 447
High Courts21 Aug 2014
Shaiby John Vs Paulson
High Court Of Kerala · (2014) 4 KHC 4 : (2014) 4 KLT 24
High Courts21 Aug 2014
Hakkim, E. Vs Joint Registrar of Co-operative Societies
High Court Of Kerala · (2014) 4 ILR 413
Constitution of India, 1950 — Article 226Kerala Co-operative Societies Act, 1969 — Section 2, 69, 69(2), 69(2)(d), 80
High Courts21 Aug 2014
Ali Vs State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482
High Courts21 Aug 2014
Mohammadali Vs The State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 452
High Courts21 Aug 2014
Hentry Thomas Vs State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120(b), 120B, 192, 193, 196
High Courts21 Aug 2014
Abdul Khader Vs The State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 294(b), 323, 324, 354, 447
High Courts21 Aug 2014
K. Anwar Vs Mahatma Gandhi University
High Court Of Kerala · (2014) 08 KL CK 0085
High Courts21 Aug 2014
Subrahamnnian Vs The State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0084
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts21 Aug 2014
Ramachandran Vs State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Aug 2014
Velayudhan Vs State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Aug 2014
George Vs Balakrishnan
High Court Of Kerala · (2014) 4 ILR 966 : (2014) 4 KHC 725 : (2014) 4 KLJ 785 : (2014) 4 KLT 788
High Courts21 Aug 2014
Veeran Vs The Sub Inspector of Police
High Court Of Kerala · (2014) 08 KL CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Aug 2014
State of Kerala Vs ICICI Bank Limited
High Court Of Kerala · (2014) 08 KL CK 0022
Kerala Revenue Recovery Act, 1968 — Section 19
High Courts21 Aug 2014
V.M. Abdul Hameed Vs Ramani
High Court Of Kerala · AIR 2014 Ker 179 : (2014) 4 ILR 64 : (2014) 3 KHC 619 : (2014) 3 KLJ 828 : (2014) 3 KLT 870
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 56
High Courts21 Aug 2014
Vijayakumar Vs Sub Inspector of Police
High Court Of Kerala · (2014) 08 KL CK 0020
High Courts21 Aug 2014
Likesh K. Vs Jithinraj
High Court Of Kerala · (2014) 08 KL CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 323
High Courts21 Aug 2014
M.P. Vinod Vs State of Kerala
High Court Of Kerala · (2014) 08 KL CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A