High Courts10 Feb 2025Disposed Of
Suresh S Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1256
COURT ARCHIVE
High Court Of Kerala judgments, 2025
771 judgments · page 30 of 39
High Courts10 Feb 2025Disposed Of
Unnikuttan Vs State Police Chief
High Court Of Kerala · (2025) 02 KL CK 1255
High Courts10 Feb 2025Disposed Of
M.K. Noorudeen Vs Mohammed Idries
High Court Of Kerala · (2025) 02 KL CK 1254
High Courts10 Feb 2025Disposed Of
Suresh Vs Sree Narayana Smaraka Samathi Trust
High Court Of Kerala · (2025) 02 KL CK 1253
High Courts10 Feb 2025Allowed
Mohammed Ashraf @ Ashraf Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1252
Code of Criminal Procedure, 1973 - Section 162(2), 313Indian Penal Code, 1860 - Section 302
High Courts07 Feb 2025Allowed
Anas Thaikandy Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1251
Code of Criminal Procedure, 1973 - Section 482Muslim Women (Protection of Rights on Divorce) Act, 2019 - Section 2(c), 3, 4
High Courts07 Feb 2025Dismissed
XXX Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1250
Code of Criminal Procedure, 1973 - Section 161, 164, 482Indian Penal Code, 1860 - Section 34, 109, 376Protection of Children from Sexual Offences Act, 2012 - Section 3, 4
High Courts07 Feb 2025Dismissed
Ezhupunna Panchayath Vs Alex Abraham
High Court Of Kerala · (2025) 02 KL CK 1249
Code of Civil Procedure, 1908, - Section 96, Order 2 Rule 2, Order 41 Rule 1
High Courts07 Feb 2025Disposed Of
Shafeena Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1248
High Courts06 Feb 2025Allowed
Rajesh Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1246
Code of Criminal Procedure, 1973 - Section 174, 232Indian Penal Code, 1860 - Section 34, 302, 304, 323, 324, 325
High Courts06 Feb 2025Allowed
Mariya Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1245
Kerala Anti Social Activities (Prevention) Act, 2007 - Section 2(j), 2(o)(ii), 3(1), 13(2)(i)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22(b), 25
High Courts06 Feb 2025Disposed Of
Sajimon Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1244
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 294(b), 323, 324
High Courts06 Feb 2025Allowed
Sujith Jacob Vs Christian Marriage Registrar & Sub Registrar
High Court Of Kerala · (2025) 02 KL CK 1243
High Courts06 Feb 2025Disposed Of
M/s Hotel Sixer Vs Deputy Commissioner
High Court Of Kerala · (2025) 02 KL CK 1242
High Courts06 Feb 2025Dismissed
Muthoot Finance Ltd.Vs Mammu Haji
High Court Of Kerala · (2025) 02 KL CK 1241
High Courts05 Feb 2025Allowed
Suresh V.K Vs Chief Engineer (HRM)
High Court Of Kerala · (2025) 02 KL CK 1240
High Courts05 Feb 2025Allowed
Shinto P. Kurian Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1239
Code of Criminal Procedure, 1973 - Section 197, 197(1), 482Indian Penal Code, 1860 - Section 143, 149, 318, 323, 324, 342, 354, 427, 447, 451, 452
High Courts05 Feb 2025Dismissed
Krishnakumar Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1238
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 294(b), 323, 324, 354, 427, 341, 452, 498A, 506(i)
High Courts05 Feb 2025Allowed
Baboo K.C Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1237
Companies Act, 2013 - Section 167(2)Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 420
High Courts05 Feb 2025Allowed
Tarlochan Singh Vs State Of Kerala
High Court Of Kerala · (2025) 02 KL CK 1236
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 420