High Courts12 Jun 2024Dismissed

N.Ansari Vs State Of Kerala

High Court Of Kerala · (2024) 06 KL CK 0146

Code of Criminal Procedure, 1973 — Section 174, 313Indian Penal Code, 1860 — Section 34, 304B, 306, 498AEvidence Act, 1872 — Section 113B
High Courts12 Jun 2024Disposed Of

Athul Vs State Of Kerala

High Court Of Kerala · (2024) 06 KL CK 0141

Code of Criminal Procedure, 1973 — Section 164, 207, 209, 232, 235(1), 313(1)(b), 357(1), 428Indian Penal Code, 1860 — Section 34, 120A, 120B, 120B(1), 212, 323, 342, 366, 376(2)(n), 376D, 394, 411, 412, 414, 506(ii)Information Technology Act, 2000 — Section 66A, 66E, 67A
High Courts11 Jun 2024Allowed

Raju Vs State Of Kerala

High Court Of Kerala · (2024) 06 KL CK 0138

Code of Criminal Procedure, 1973 — Section 439Kerala Abkari Act 1 of 1077 — Section 55(a), 55(i)
High Courts11 Jun 2024Allowed

XXXXXXXXXX Vs State Of Kerala

High Court Of Kerala · (2024) 06 KL CK 0137

Indian Penal Code, 1860 — Section 354, 354(A)(i)(ii), 354(B), 363, 370, 376(2)(f)Protection of Children from Sexual offences Act, 2012 — Section 3(a), 4, 5(i)(p), 6, 9(p), 10, 11(i), 11(vi), 12
High Courts11 Jun 2024Allowed

Irshad T.P Vs State Of Kerala

High Court Of Kerala · (2024) 06 KL CK 0134

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(C)
High Courts11 Jun 2024Allowed

Amiruddin Ali Vs State Of Kerala

High Court Of Kerala · (2024) 06 KL CK 0133

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(B)(II)A, 22(b), 37
High Courts11 Jun 2024Allowed

Dileep. J Vs State Of Kerala

High Court Of Kerala · (2024) 06 KL CK 0130

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294(b), 323, 506
High Courts11 Jun 2024Allowed

Hari.V.S Vs State Of Kerala

High Court Of Kerala · (2024) 06 KL CK 0128

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354A