High Courts09 Oct 2024Disposed Of
Jacob Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0057
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 468, 471
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 17 of 103
High Courts09 Oct 2024Dismissed
Jagady @ Jagadeeshan Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0056
Code of Criminal Procedure, 1973 — Section 232, 313Indian Penal Code, 1860 — Section 34, 120B, 307, 324, 326, 452Arms Act, 1959 — Section 27
High Courts09 Oct 2024Allowed
Syam Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0055
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c)
High Courts09 Oct 2024Allowed
Jyothish K.U Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0054
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c)
High Courts09 Oct 2024Dismissed
P.K. Jayan Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0053
High Courts09 Oct 2024Dismissed
Soudamini K.N.Vs Registrar
High Court Of Kerala · (2024) 10 KL CK 0052
High Courts09 Oct 2024Allowed
Gopi @ Gopu Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0051
Code of Criminal Procedure, 1973 — Section 161, 386(b)(i)Indian Penal Code, 1860 — Section 34, 300, 302, 304, 304I, 323, 341Evidence Act, 1872 — Section 27, 106
High Courts09 Oct 2024Disposed Of
Gigi Sebastian Vs Village Officer
High Court Of Kerala · (2024) 10 KL CK 0050
High Courts08 Oct 2024Dismissed
Director Vs M/s Mangalath Granites Kerala (P) Ltd
High Court Of Kerala · (2024) 10 KL CK 0049
Kerala High Court Act, 1958 — Section 5Kerala Minor Mineral Concession Rules, 2015 — Rule 27(2)(c)
High Courts08 Oct 2024Dismissed
Ashokan Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0048
Code of Criminal Procedure, 1973 — Section 313, 313(5)Indian Penal Code, 1860 — Section 300, 302, 323, 324, 447
High Courts08 Oct 2024Disposed Of
Janees Khan Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0047
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 495
High Courts08 Oct 2024Dismissed
M.S.Nishad Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0046
Constitution of India, 1950 — Article 243WKerala Municipality Act, 1994 — Section 58, 215
High Courts08 Oct 2024Dismissed
Abbas Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0045
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 302, 307, 323, 324, 341
High Courts07 Oct 2024Dismissed
Sarath Chandran Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0021
High Courts07 Oct 2024Dismissed
Aseem.K.P Vs Mubashira.M
High Court Of Kerala · (2024) 10 KL CK 0020
Code of Criminal Procedure, 1973 — Section 125, 126(2)
High Courts07 Oct 2024Disposed Of
Ramanattu Motor Corp Vs Authorized Officer Under Sarfaesi Act
High Court Of Kerala · (2024) 10 KL CK 0019
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 26D
High Courts07 Oct 2024Allowed
Jaleel Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0018
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 187(1), 187(2), 187(3), 187(4), 483Indian Penal Code, 1860 — Section 34, 120B, 420, 489B, 489C
High Courts07 Oct 2024Allowed
Sinu Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0017
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 109(1), 115(2), 118(1), 118(2), 126(2), 189(2), 190, 191(2), 191(3), 333
High Courts07 Oct 2024Disposed Of
Usha.E.P.Vs Revenue Divisional Officer
High Court Of Kerala · (2024) 10 KL CK 0016
Kerala Conservation of Paddy Land and Wetland Act and Rules, 2008 — Section 2(xva)