High Courts17 Oct 2024Disposed Of
Ibrahim Vs Sub Inspector Of Police
High Court Of Kerala · (2024) 10 KL CK 0092
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 16 of 103
High Courts17 Oct 2024Dismissed
Subhash Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0091
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 376(2)(n), 506(i)
High Courts17 Oct 2024Dismissed
XXXXX Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0090
Code of Criminal Procedure, 1973 — Section 311Protection of Children from Sexual Offences Act, 2012 — Section 33(3)
High Courts17 Oct 2024Allowed
Joseph Peter Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0089
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 294(b), 323, 341, 506(i)
High Courts17 Oct 2024Dismissed
Surendra Kumar Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0088
Code of Criminal Procedure, 1973 — Section 357(3)Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 438, 442Indian Penal Code, 1860 — Section 406, 420, 465, 468, 471
High Courts17 Oct 2024Allowed
Yeshodaran R Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0087
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Kerala Abkari Act,1 of 1077 — Section 55(i)
High Courts10 Oct 2024Allowed
Vazhavalappil Krishnan Vs Special. Tahsildar (L.A.)
High Court Of Kerala · (2024) 10 KL CK 0071
High Courts10 Oct 2024Partly Allowed
Shanilkumar @ Kannan Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0070
Indian Penal Code, 1860 — Section 299, 300, 302, 304, 326
High Courts10 Oct 2024Dismissed
Aliyar Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0069
Indian Penal Code, 1860 — Section 302
High Courts10 Oct 2024Dismissed
Kunjeppu Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0068
Code of Criminal Procedure, 1973 — Section 397, 401Kerala Forest Act 1961 — Section 27(1)(e)(iii), 27(1)(e)(iv)
High Courts10 Oct 2024Dismissed
Santha Bai Vs Anusuya Bai
High Court Of Kerala · (2024) 10 KL CK 0067
Code of Civil Procedure, 1908 — Order 6 Rule 8Transfer of Property Act 1882 — Section 11, 19, 24Specific Relief Act, 1963 — Section 39
High Courts10 Oct 2024Dismissed
Abdul Latheef Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0066
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 380, 457
High Courts10 Oct 2024Allowed
Shaji.V.S. Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0065
High Courts10 Oct 2024Allowed
Egadwa Mercy Adamba Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0064
Code of Criminal Procedure, 1973 — Section 439Foreigners Act, 1946 — Section 14A, 14(a), 14(b)Passports Act, 1967 — Section 12(1A), 12(1)(c), 12(1)(d)
High Courts10 Oct 2024Disposed Of
K. Thangam Vs Regional Transport Authority,Represented By Its Secretary
High Court Of Kerala · (2024) 10 KL CK 0063
High Courts10 Oct 2024Dismissed
Cyril Shaju Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0062
Code of Criminal Procedure, 1973 — Section 439(2)Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 294(b), 323, 341, 376(2)(n), 406, 420, 448, 506
High Courts10 Oct 2024Disposed Of
K.V. Haribabu Vs Regional Transport Authority
High Court Of Kerala · (2024) 10 KL CK 0061
High Courts10 Oct 2024Allowed
Dr. P.K. Baby Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0060
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 354, 354A, 354A(1), 354A(1)(i), 354A(1)(ii), 354A(1)(iii), 354A(1)(iv), 503, 506
High Courts10 Oct 2024Allowed
Shaji.V.S.Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0059
High Courts09 Oct 2024Partly Allowed
Saidu Muhammed Vs State Of Kerala
High Court Of Kerala · (2024) 10 KL CK 0058
Code of Criminal Procedure, 1973 — Section 232, 313(1)(b)Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 307, 323, 448, 449