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High Court Of Kerala judgments, 2023

3,204 judgments · page 154 of 161

High Courts16 Jan 2023Dismissed

Manoj A Vs State Of Kerala

High Court Of Kerala · (2023) 01 KL CK 0129

Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 325, 342, 364, 392, 506
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High Courts13 Jan 2023Dismissed

C.G. Manoj Vs Sidheek

High Court Of Kerala · (2023) 01 KL CK 0125

Code of Criminal Procedure, 1973 — Section 313(1)(b) , 357(, 397, 401Negotiable Instruments Act, 1881 — Section 118, 138, 139<
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High Courts13 Jan 2023Dismissed

Babu Vs Jincy

High Court Of Kerala · (2023) 01 KL CK 0124

Code of Criminal Procedure, 1973 — Section 301, 397Family Courts Act, 1984 — Section 19(4)<
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High Courts13 Jan 2023Allowed

Thomas V.M. Vs State Of Kerala

High Court Of Kerala · (2023) 01 KL CK 0122

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 450, 506Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5(l), 6, 7, 8
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High Courts13 Jan 2023Allowed

Unnilal Vs State Of Kerala

High Court Of Kerala · (2023) 01 KL CK 0120

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 308, 324
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High Courts12 Jan 2023Dismissed

N.J. James Vs L.I.C. Of India

High Court Of Kerala · (2023) 01 KL CK 0304

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 3, 4, 5, 6Redressal of Public Grievance Rules, 1998 — Rule 12(1)(c), 13, 16(5)
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High Courts12 Jan 2023Allowed

Razak Mether Vs State Of Kerala

High Court Of Kerala · (2023) 01 KL CK 0303

Code of Criminal Procedure, 1973 — Section 202, 264, 482Negotiable Instruments Act, 1881 — Section 138, 145
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High Courts12 Jan 2023Dismissed

S.Surendran Vs State Of Kerala

High Court Of Kerala · (2023) 01 KL CK 0302

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 33, 96, Order 7 Rule 11, Order 7 Rule 11(c), Order 7 Rule 11(d), Order 14 Rule 2Kerala Court Fees and Suits Valuation Act, 1959 — Section 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77
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High Courts12 Jan 2023Dismissed

P.K.Sajeev Vs Eldho P.Mathew

High Court Of Kerala · (2023) 01 KL CK 0301

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 2(3), 2(6), 2(6)(i), 11(1), 11(4)(iv)Evidence Act, 1872 — Section 90
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