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High Court Of Kerala judgments, 2022

2,858 judgments · page 142 of 143

High Courts07 Jan 2022Dismissed

Satheeshkumar P.C. Vs State Of Kerala

High Court Of Kerala · (2022) 01 KL CK 0042

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 308, 323, 324, 341, 506(ii)Kerala Epidemic Diseases Ordinance, 2021 — Section 4(2)(j)
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High Courts07 Jan 2022Allowed

Sanju Simon Vs State Of Kerala

High Court Of Kerala · (2022) 01 KL CK 0040

Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017 — Section 8(3)
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High Courts06 Jan 2022Disposed Of

Jithinraj Vs State Of Kerala

High Court Of Kerala · (2022) 01 KL CK 0032

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25, 29
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High Courts05 Jan 2022Dismissed

Aneesh Kumar Vs State Of Kerala

High Court Of Kerala · (2022) 01 KL CK 0020

Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376(2)(n), 376(3), 376AB, 376(3), 450Protection of Children from Sexual Offences Act, 2012 — Section 3A, 4, 5(1), 6(1)
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