High Courts13 Jan 2022Disposed Of
Rakashkumar,S/O. Natraj Vs Secretary, Regional Transport Authority Palakkad, Regional Transport Office Palakkad P.O., Palakkad 678 001
High Court Of Kerala · (2022) 01 KL CK 0084
COURT ARCHIVE
High Court Of Kerala judgments, 2022
2,858 judgments · page 140 of 143
High Courts13 Jan 2022Dismissed
Sreedevi Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0083
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b)
High Courts13 Jan 2022Disposed Of
Nelluvai Ammini Vs Chavakkad Taluk Rural Housing Co Operative Society No.R.344, Represented By Secretary
High Court Of Kerala · (2022) 01 KL CK 0082
Constitution of India, 1950 — Article 227
High Courts13 Jan 2022Dismissed
Anu @Kochumon Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0081
Indian Penal Code, 1860 — Section 294(b), 308, 323
High Courts13 Jan 2022Dismissed
Muhammed Shamnad Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0080
Indian Penal Code, 1860 — Section 342, 376(1), 448Protection of Children from Sexual Offences Act, 2012 — Section5, 5(j)(ii), 6
High Courts13 Jan 2022Dismissed
Muhammed Kabir Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0079
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts13 Jan 2022Dismissed
Shinoj Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0078
Kerala Abkari Act, 1967 — Section 55(a), 55(i)
High Courts13 Jan 2022Disposed Of
Bright's Equipments Vs Kerala State Pollution Control Board, Represented By Its Secretary
High Court Of Kerala · (2022) 01 KL CK 0077
High Courts13 Jan 2022Dismissed
Shameer Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0076
Indian Penal Code, 1860 — Section 307, 323, 324
High Courts13 Jan 2022Allowed
Thesni Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0075
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 363, 452, 506
High Courts13 Jan 2022Allowed
Mohammed Navab Shareef Vs Station House Officer Kalpeni Police Station
High Court Of Kerala · (2022) 01 KL CK 0074
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 27A, 29
High Courts13 Jan 2022Dismissed
Akhil Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0073
Code of Criminal Procedure, 1973 — Section 436Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 212, 302, 324
High Courts13 Jan 2022Allowed
C.J's Haritha Homes Square Centre Vs Sri. C.R.Suresh S/o Raghavan
High Court Of Kerala · (2022) 01 KL CK 0072
Real Estate (Regulations and Developments) Act, 2016 Section 43(5)Real Estate (Regulation and Development) Rules, 2018 — Rule 37(2)(e)
High Courts12 Jan 2022Allowed
Thankachan Vs V.Gireesh Kumar
High Court Of Kerala · (2022) 01 KL CK 0071
Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 11(2)(b), 11(3), 11(4)(i)Evidence Act, 1872 — Section 91
High Courts12 Jan 2022Disposed Of
Rema Devi Vs Union Of India
High Court Of Kerala · (2022) 01 KL CK 0070
High Courts12 Jan 2022Dismissed
Ashraf E.T. Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0069
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts12 Jan 2022Disposed Of
Sahal Muhammed.M. Vs APJ Abdul Kalam Technological University
High Court Of Kerala · (2022) 01 KL CK 0068
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 506Prohibition of Ragging Act, 1998 — Section 4
High Courts12 Jan 2022Dismissed
Ashokan @ Jolly Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0067
Kerala Abkari Act, 1967 — Section 8(1), 8(2), 55(g)
High Courts12 Jan 2022Dismissed
Anwar T.A Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0066
Indian Penal Code, 1860 — Section 354, 354(A)1(i)Protection of Children from Sexual Offences Act, 2012 — Section 9(l), 10Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(va)
High Courts12 Jan 2022Disposed Of
Mujeeb Hashim Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0065
Indian Penal Code, 1860 — Section 34, 324, 498A, 506(i)