High Courts17 Jan 2022Dismissed
Sajeev Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0105
Indian Penal Code, 1860 — Section 354, 354(A)(i), 354B, 376D
COURT ARCHIVE
High Court Of Kerala judgments, 2022
2,858 judgments · page 139 of 143
High Courts17 Jan 2022Partly Allowed
Ramankutty, S/o Govindankutty Vs Chandrasekhara Marar S/o Neelakanda Marar
High Court Of Kerala · (2022) 01 KL CK 0104
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jan 2022Allowed
Dennish @ Denny, S/o Varghese Vs Rajan P.J.
High Court Of Kerala · (2022) 01 KL CK 0103
Motor Vehicles Act, 1988 — Section 147, 166
High Courts17 Jan 2022Allowed
Thrideepan Vs Sabu,M.D S/o Devassya
High Court Of Kerala · (2022) 01 KL CK 0102
Motor Vehicles Act, 1988 — Section 140, 166
High Courts17 Jan 2022Dismissed
Maneesh Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0101
Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 212, 302, 324
High Courts17 Jan 2022Partly Allowed
Ameer, S/o Ahammedkoya Vs E.Narendran, S/o Arumughan
High Court Of Kerala · (2022) 01 KL CK 0100
Motor Vehicles Act, 1988 — Section 166
High Courts14 Jan 2022
Zeenath Vs State Police Chief Police Headquarters, Vazhuthacaud, Thiruvananthapuram-695014
High Court Of Kerala · (2022) 01 KL CK 0099
Code of Criminal Procedure, 1973 — Section 41(A)Indian Penal Code, 1860 — Section 376(1)
High Courts14 Jan 2022Dismissed
Girija N Vs S.Chandrasekar IAS
High Court Of Kerala · (2022) 01 KL CK 0098
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 64
High Courts14 Jan 2022Allowed
Shahad Saman Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0097
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 27(b)
High Courts14 Jan 2022Disposed Of
M.K.Sreenivasan Vs Dr. K.P.Sreedharan
High Court Of Kerala · (2022) 01 KL CK 0096
Constitution of India, 1950 — Article 227
High Courts14 Jan 2022Disposed Of
Eram Property Network Private Limited Vs Mather Project Private Limited
High Court Of Kerala · (2022) 01 KL CK 0095
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Jan 2022Dismissed
Ranjith.P.R Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0094
Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 326, 341
High Courts14 Jan 2022Allowed
Rahees Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0092
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 498A
High Courts14 Jan 2022Allowed
Karthick Subrahmani Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0091
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 294(b), 323, 324, 506Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts14 Jan 2022Allowed
Muhammed Ameen Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0090
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 377, 406, 498A, 506(i)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts14 Jan 2022Disposed Of
Subha K.C Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0089
High Courts14 Jan 2022Allowed
Noushad Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0088
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 294(b), 341, 427, 506
High Courts14 Jan 2022Allowed
Muhammed Shameem Vs State Of Kerala
High Court Of Kerala · (2022) 01 KL CK 0087
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 354, 406, 498a
High Courts13 Jan 2022Disposed Of
Benny Thomas Vs Jessy
High Court Of Kerala · (2022) 01 KL CK 0086
Constitution of India, 1950 — Article 227
High Courts13 Jan 2022Disposed Of
Abdurahiman Karattuchali Vs District Geologist, Department Of Mining And Geology, District Office, Manjeri, Malappuram District, Pin 676121
High Court Of Kerala · (2022) 01 KL CK 0085