High Courts02 Dec 2020Allowed
Peerumuhammed Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0040
Indian Penal Code, 1860 — Section 294(b), 308, 324, 341
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 18 of 31
High Courts02 Dec 2020Dismissed
Kerala State Electricity Board Limited Vydyuthi Bhavan Vs Central Electricity Regulatory Commission And Anr
High Court Of Kerala · (2020) 12 KL CK 0039
Electricity Act, 2003 — Section 3, 25, 61, 62, 178, 179Constitution Of India, 1950 — Article 226
High Courts02 Dec 2020Disposed Of
M/S Rigel Marine Services Pvt. Ltd Vs Union Of India And Ors
High Court Of Kerala · (2020) 12 KL CK 0038
High Courts02 Dec 2020Disposed Of
M. Shanavas Khan Vs Kerala Water Authority And Ors
High Court Of Kerala · (2020) 12 KL CK 0037
High Courts02 Dec 2020Allowed
Kabeer And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0036
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 324, 341, 452
High Courts02 Dec 2020Allowed
Vinu Valiya Malayil Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0035
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 376(2)(n), 506
High Courts02 Dec 2020Allowed
Midhun Murali And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0034
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 452, 498A
High Courts02 Dec 2020Allowed
Suja And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0033
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 308, 324, 498A, 506
High Courts02 Dec 2020Allowed
Yusri N Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 325, 509Protection Of Women From Domestic Violence Act, 2005 — Section 31(1)
High Courts02 Dec 2020Allowed
Subair Kutty And Anr Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0031
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 326, 354, 447
High Courts02 Dec 2020Allowed
Sarath Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0030
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 323, 324, 354, 427, 447, 506(ii)
High Courts02 Dec 2020Dismissed
Shemnas Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0029
Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 332, 365, 384, 452, 506
High Courts02 Dec 2020Disposed Of
Sasidharan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0028
Code Of Criminal Procedure, 1973 — Section 41A
High Courts02 Dec 2020Allowed
Ijaz Ahammed Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0026
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354, 363, 376, 379, 511
High Courts01 Dec 2020Dismissed
A G Jayasree And Ors Vs Airports Authority Of India (Aai) Rajiv Gandhi Bhavan And Ors
High Court Of Kerala · (2020) 12 KL CK 0025
High Courts01 Dec 2020Dismissed
Mangalam Publications (India) Pvt. Ltd. Vs Saju George
High Court Of Kerala · (2020) 12 KL CK 0024
High Courts01 Dec 2020Allowed/Dismissed
National Institute Of Technology Calicut And Ors Vs Bharat Singh Rawat And Ors
High Court Of Kerala · (2020) 12 KL CK 0023
Constitution Of India, 1950 — Article 226
High Courts01 Dec 2020Dismissed
M.K. Manoharan Vs Vibina And Ors
High Court Of Kerala · (2020) 12 KL CK 0022
Code of Civil Procedure, 1908 — Order 21 Rule 58
High Courts01 Dec 2020Disposed Of
Mary Ronald @ Sobha And Ors Vs C.A. Paul @ Baby And Ors
High Court Of Kerala · (2020) 12 KL CK 0021
Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 17Constitution Of India, 1950 — Article 227
High Courts01 Dec 2020Allowed
Sobhana Vs Girija. K.K And Ors
High Court Of Kerala · (2020) 12 KL CK 0020
Constitution Of India, 1950 — Article 227