High Courts03 Dec 2020Allowed
Kochumaniyan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0059
Abkari Act, — Section 8(2)
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 17 of 31
High Courts03 Dec 2020Allowed
Jersalin And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0058
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 326, 354, 506
High Courts03 Dec 2020Allowed
Jithin S And Ors Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0057
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 324, 452
High Courts03 Dec 2020Dismissed
Nibin Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0056
Indian Penal Code, 1860 — Section 294(b), 307, 324, 326, 341, 506Arms Act, 1959 — Section 27Scheduled Caste And Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2016 — Section 3(2)(V)
High Courts03 Dec 2020Allowed
Malik Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 393, 454
High Courts03 Dec 2020Allowed
Gopakumar Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0054
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 308, 323, 324, 452
High Courts03 Dec 2020Allowed
Sandeep Chandran Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0053
Code Of Criminal Procedure, 1973 — Section 125, 438Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 9(l)(m)(n), 10
High Courts03 Dec 2020Allowed
Ajaya Kumar Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0052
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 324, 341, 354
High Courts03 Dec 2020Allowed
Praveen And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0051
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 313, 376, 376(2)(n), 506(i)
High Courts03 Dec 2020Allowed
Lalitha Vishwanathan And Ors Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0050
Code Of Criminal Procedure, 1973 — Section 125, 156(3), 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 341, 498A, 506
High Courts03 Dec 2020Allowed
Prathyush Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0049
Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 341, 363, 506
High Courts03 Dec 2020Allowed
Anfin And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0048
Indian Penal Code, 1860 — Section 34, 143, 147, 149, 308, 323, 324, 341, 427
High Courts03 Dec 2020Allowed
Shiran Babu And Ors Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0027
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 323, 324, 341
High Courts02 Dec 2020Disposed Of
Jincy Aji Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0047
Kerala Panchayat Raj Act, 1994 — Section 166, 169, 170, 254Kerala Panchayat Raj (Execution Of Public Works) Rules, 1997 — Rule 4, 6, 7, 8Constitution Of India, 1950 — Article 51A(j)
High Courts02 Dec 2020Dismissed
Anil Mathew And Ors Vs Kerala Water Authority And Ors
High Court Of Kerala · (2020) 12 KL CK 0046
Constitution Of India, 1950 — Article 21, 226
High Courts02 Dec 2020Disposed Of
Kerala State Coir Corporation Factory Ward And Anr Vs Jayamohan B. And Anr
High Court Of Kerala · (2020) 12 KL CK 0045
High Courts02 Dec 2020Dismissed
Shihab Vs K.V. Subaida And Ors
High Court Of Kerala · (2020) 12 KL CK 0044
High Courts02 Dec 2020Disposed Of
Kerala State Road Transport Corporation Represented By Its Managing Director And Ors Vs Muhammed P. Sadhik And Ors
High Court Of Kerala · (2020) 12 KL CK 0043
High Courts02 Dec 2020Allowed
Sivadasan Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0042
Kerala Abkari Act, — Section 55(a)
High Courts02 Dec 2020Allowed
Thulasi Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0041
Kerala Abkari Act, — Section 55(i)