High Courts22 May 2017
M.N.RAVEENDRAN Vs V.V.SIVAPRASAD
High Court Of Kerala · (2017) 05 KL CK 0014
Kerala Buildings (Lease and Rent Control) Act, 1965, Section 11(3), Section 11(10), Section 11(4)(IV)
COURT ARCHIVE
High Court Of Kerala judgments, 2017
527 judgments · page 11 of 27
High Courts22 May 2017
Santhosh C Vs S.N.D.P Branch No. 245, Vandanam
High Court Of Kerala · (2017) 05 KL CK 0013
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtLegal Services Au
High Courts22 May 2017
ABDUL SALAM S/O. MUHAMMED HAJI Vs KERALA STATE WAQF BOARD
High Court Of Kerala · (2017) 05 KL CK 0012
High Courts22 May 2017
P.LAKSHMANAN, S/O. LATE K.V. MADHAVIKUTTY WARASSIAR Vs THE SECRETARY, COCHIN DEVASWOM BOARD
High Court Of Kerala · (2017) 05 KL CK 0011
High Courts22 May 2017Dismissed
Adv. P.B. Saharsranaman Vs The Kerala High Court
High Court Of Kerala · (2017) 05 KL CK 0010
Constitution of India, Article 226 - Power of High Courts to Issue certain writsAdvocates Act, 1961, Section 16(2) - Senior and other advocates
High Courts19 May 2017Allowed
Hotel Astiya Grande, Represented By Its Proprietor P. Surendran Vs State of Kerala
High Court Of Kerala · (2017) 05 KL CK 0003
Constitution of India, 1950 - Article 142National Highways Authority of India Act, 1988 - Section 11
High Courts16 May 2017Disposed
SUBAIR, PARAPPIL HOUSE, CHATHAMANGALAM, KOZHIKODE Vs SECRETARY, REGIONAL TRANSPORT AUTHORITY, KOZHIKODE - 673 1 01
High Court Of Kerala · (2017) 05 KL CK 0007
High Courts16 May 2017Disposed
ABDUL BAHEER V.P., THENANGAPARAMBIL Vs THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
High Court Of Kerala · (2017) 05 KL CK 0006
High Courts12 May 2017
ANOOP S/O.PAULOSE Vs STATE OF KERALA
High Court Of Kerala · (2017) 05 KL CK 0005
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 34, Section 3
High Courts09 May 2017
JITHIN RAJAN Vs DISTRICT POLICE CHIEF
High Court Of Kerala · (2017) 05 KL CK 0048
High Courts09 May 2017Dismissed
DHARMAJAN SADANANDAN S/O SADANANDAN Vs STATEOF KERALA
High Court Of Kerala · (2017) 05 KL CK 0046
High Courts09 May 2017Dismissed
Susy Vs Commissioner of Excise
High Court Of Kerala · (2017) 05 KL CK 0002
Kerala Abkari Shops (Disposal in Auction) Rules, 1974 - Rule 6
High Courts05 May 2017Disposed
THE AUTHORIZED OFFICER, SARB (STRESSED ASSETS RECOVERY BRANCH), Vs SMT. SREEJA B.,
High Court Of Kerala · (2017) 05 KL CK 0044
High Courts05 May 2017
ABDUL SALAM Vs THE INTELLIGENCE INSPECTOR
High Court Of Kerala · (2017) 05 KL CK 0043
High Courts28 Apr 2017
SHAHEEN Vs THE STATE OF KERALA
High Court Of Kerala · (2017) 04 KL CK 0027
Code of Criminal Procedure, 1973, Section 438, Section 173(2) - Direction for grant of bail to person apprehending arrest - Report of police officer on completion of Investigation
High Courts25 Apr 2017Disposed
K.ABDURAHIMAN Vs TIRUR URBAN CO OPERATIVE BANK LTD.
High Court Of Kerala · (2017) 04 KL CK 0025
High Courts12 Apr 2017
C.K.SATHYANATHAN & Anr. Vs STATE OF KERALA & Anr.
High Court Of Kerala · (2017) 04 KL CK 0024
Code of Criminal Procedure, 1973, Section 482, Section 201, Section 173(2), Section 197, Section 228(1)(a) - Saving of inherent p
High Courts12 Apr 2017
ISMAIL C.A, Vs SAKKEER HUSSAIN
High Court Of Kerala · (2017) 04 KL CK 0023
Code of Criminal Procedure, 1973, Section 482, Section 190, Section 156(3) - Saving of inherent powers of High Court - Cognizance of offences by Magistrates - Police offic
High Courts12 Apr 2017
Sulabha Marketing (P) Ltd. Alencheril Buildings, M.C. Road Vs Kerala State Electricity Board
High Court Of Kerala · (2017) 04 KL CK 0022
Electricity Act, 2003, Section 126, Section 79, Section 126(6), Section 126(1) -Electricity (Supply) Act, 1948, Section 79(j)
High Courts12 Apr 2017
B. Hassainar Azeez Vs State of Kerala
High Court Of Kerala · (2017) 04 KL CK 0021
Code of Criminal Procedure, 1973, Section 5, Section 451 - Saving - Order for custody and disposal of property pending trial in certain casesNarcotic Drugs and Psychotropic