High Courts02 Feb 2016Disposed Off
Payyannur Labour Contract Co-Op. Society Ltd. Vs Pappinisseri West Labour Contract Welfare Sahakarana Sangham Ltd. and Others
High Court Of Kerala · (2016) 02 KL CK 0015
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 52 of 59
High Courts02 Feb 2016Disposed Off
Kakkoor Service Co-operative Bank Ltd. Vs Joint Registrar of Income Tax (Intelligence)
High Court Of Kerala · (2016) 1 KerLJ 853 : (2016) 1 KLT 726
High Courts02 Feb 2016Dismissed
C.S. Balan Vs Meharuneesa C.A.
High Court Of Kerala · (2016) 02 KL CK 0013
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3), Section 20
High Courts02 Feb 2016Dismissed
State of Kerala Vs M/s. Asian Granitor India Ltd.
High Court Of Kerala · (2016) 2 KHC 297 : (2016) 2 KLT 52
Kerala General Sales Tax Act, 1963 — Section 41Kerala General Sales Tax Rules, 1963 — Rule 38(4)
High Courts02 Feb 2016Disposed off
P.K. Vijayan Vs T.A. Jayaprabha
High Court Of Kerala · (2016) AIRCC 2200 : (2016) 3 HLR 50 : (2016) 2 ILRKerala 114 : (2016) 1 KHC 656 : (2016) 1 KLT 731
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 5, Order 41 Rule 23, Order 7 Rule 10A, Section 115, Section 151, Section 21, Section 38, Section 47Constitution of India, 1950 - Article 227Family Courts Act, 1984 - Section 7, Section
High Courts02 Feb 2016Allowed
Deputy General Manager, State Bank of Travancore Vs S. Shankar and Others
High Court Of Kerala · (2016) 02 KL CK 0010
High Courts01 Feb 2016Disposed Off
St. Peter''s and St. Pauls''s Orthodox Syrian Church and another Vs Cheria @ Cherian and Others
High Court Of Kerala · (2016) 4 CivCC 610 : (2016) 2 ILRKerala 598 : (2016) 2 KHC 738 : (2016) 4 KLT 169
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Feb 2016Disposed off
Vipin Velluva Reyiroth Vs Secretary, Palakkad Municipality
High Court Of Kerala · (2016) 02 KL CK 0008
Constitution of India, 1950 - Article 14, Article 300A
High Courts01 Feb 2016Dismissed
State of Kerala and Others Vs Saj Holdings (P) Ltd.
High Court Of Kerala · (2016) 02 KL CK 0007
High Courts01 Feb 2016Allowed
Manuel Vivera Vs The Union of Anglo Indian Associations and Others
High Court Of Kerala · (2016) 3 ILRKerala 568 : (2016) 3 KerLJ 781 : (2016) 2 KHC 298 : (2016) 2 KLT 106
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1
High Courts01 Feb 2016Allowed
Kochi Refineries Limited Vs Reva Enviro Systems (P) Ltd.
High Court Of Kerala · (2016) 1 KerLJ 774 : (2016) 2 KHC 232 : (2016) 1 KLT 125
Arbitration and Conciliation Act, 1996 - Section 34, Section 34(2), Section 37(1)(b), Section 37(2)Contract Act, 1872 - Section 4, Section 7
High Courts01 Feb 2016Dismissed
Panhattukandi Meethal Sarasa Vs Makkoottathil Nafeesa Umma
High Court Of Kerala · (2016) 02 KL CK 0004
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), Section 11(3), Section 11(4)(v), Section 20
High Courts01 Feb 2016Dismissed
New India Assurance Co. Ltd. Vs W/o. P.K. Purushan and another
High Court Of Kerala · (2016) AAC 1477 : (2016) 2 KHC 257 : (2016) 2 KLT 49
Motor Vehicles Act, 1988 — Section 166
High Courts01 Feb 2016Allowed
Jose Paul Kachappilly Vs Reena Jose
High Court Of Kerala · (2016) 02 KL CK 0002
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 38
High Courts01 Feb 2016Disposed off
Stephen Bernard Vs Thomas Steaphen and Company Limited and Others
High Court Of Kerala · (2016) 196 CompCas 152
Contract Act, 1872 - Section 163, Section 172, Section 176, Section 73, Section 74Foreign Exchange Regulation Act, 1973 - Section 37
High Courts29 Jan 2016Disposed Off
Arunkumar. M. Vs State of Kerala
High Court Of Kerala · (2016) 2 KHC 926 : (2016) 3 KLT 30
Madras Hindu Religious and Charitable Endowments Act, 1951 - Section 18(3)(a)
High Courts29 Jan 2016Dismissed
Simi Salim and Others Vs Tip Top Furniture Industries and Others
High Court Of Kerala · (2016) 165 AIC 327 : (2016) 3 ICC 300 : (2016) 1 KerLJ 606 : (2016) 1 KHC 643 : (2016) 2 KLT 719
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 4(2), Order 4 Rule 1, Order 6 Rule 6, Order 7 Rule 10, Order 7 Rule 10(2), Order 7 Rule 10A, Order 7 Rule 7, Order 8 Rule 1, Section 26, Section 27Kerala Civil Courts Act, 1957 - Section 19, Sec
High Courts29 Jan 2016Dismissed
Sakthivel Vs Marayor Service Co-opperative Bank Ltd. and Others
High Court Of Kerala · (2016) 161 AIC 619 : (2016) 1 KHC 881 : (2016) 2 KLT 25 : (2016) 2 KLT 13
Civil Procedure Code, 1908 (CPC) - Section 64Kerala Co-operative Societies Act, 1969 - Section 78(c)Registration Act, 1908 - Section 57
High Courts29 Jan 2016Dismissed
The Regional Provident Fund Commissioner Vs K.K. Bhanumathy
High Court Of Kerala · (2016) 3 CLR 547 : (2016) 150 FLR 302 : (2016) 3 KerLJ 67 : (2016) 3 KHC 80 : (2016) 3 KLT 60 : (2016) LabLR 925 : (2016) 2 LLJ 389 : (2017) 1 SCT 56
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1 (3)(b), 2A
High Courts29 Jan 2016Partly Allowed
Rajesh T. Vs State of Kerala
High Court Of Kerala · (2016) 01 KL CK 0128