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High Court Of Kerala judgments, 2016

1,171 judgments · page 51 of 59

High Courts08 Feb 2016Dismissed

T. Boby Francis Vs Lucy Varghese and Others

High Court Of Kerala · (2016) 149 FLR 866 : (2016) 3 KHC 588 : (2016) LabLR 535 : (2016) LIC 3050 : (2016) 1 LLN 704

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(s)
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High Courts05 Feb 2016Dismissed

Vincent Vs Jose

High Court Of Kerala · (2016) 150 FLR 748 : (2016) 2 KerLJ 798 : (2016) 3 KHC 259 : (2016) 2 KLT 834 : (2016) LabLR 820

Employees State Insurance Act, 1948 - Section 2(15), 2(17), 40Factories Act, 1948 - Section 2(n)Penal Code, 1860 (IPC) - Section 34, 405
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High Courts05 Feb 2016Allowed

Purushan Vs Omana

High Court Of Kerala · (2016) 02 KL CK 0032

Benami Transactions (Prohibition) Act, 1988 - Section 3, Section 3(1), Section 4, Section 4(1), Section 4(2), Section 5, Section 8
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High Courts05 Feb 2016Dismissed

R. Mohankumar Vs Government of Kerala

High Court Of Kerala · (2016) AIRCC 2957 : (2016) 3 KHC 244 : (2016) 2 KLT 963

Constitution of India, 1950 - Article 13(2), 14, 16, 19, 31BMotor Vehicles Act, 1988 - Section 99
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High Courts04 Feb 2016Dismissed

State of Kerala Vs Satheesh and Others

High Court Of Kerala · (2016) 02 KL CK 0025

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 232, Section 313Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 302, Section 34
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