High Court Of Kerala · (2016) 163 AIC 472 : (2016) AIR(Kerala) 99 : (2016) 4 CivCC 757 : (2016) 4 CivilLJ 181 : (2017) 1 HLR 59 : (2016) 2 ILRKerala 43 : (2016) 2 KerLJ 10 : (2016) 2 KHC 755 : (2016) 2 KLT 25

Guardians and Wards Act, 1890 — Section 12

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High Courts26 Feb 2016Disposed Off

State of Kerala Vs Thomas

High Court Of Kerala · (2016) 2 KHC 467 : (2016) 2 KLT 426

Land Acquisition Act, 1894 — Section 4(1)

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High Courts26 Feb 2016Dismissed

Rajitha L. and Others Vs Regional Cancer Centre and Others

High Court Of Kerala · (2016) 02 KL CK 0162

Constitution of India, 1950 - Article 245, Article 246, Article 254Indian Medical Council Act, 1956 - Section 19A, Section 20, Section 33

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High Courts26 Feb 2016Dismissed

K.T. Muraleedharan Vs Guruvayur Devaswom and Others

High Court Of Kerala · (2016) 02 KL CK 0161

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Section 15Penal Code, 1860 (IPC) - Section 21

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High Courts26 Feb 2016Disposed Off

Eldhose Vs State of Kerala

High Court Of Kerala · (2016) 02 KL CK 0160

Criminal Procedure Code, 1973 (CrPC) - Section 209, Section 232, Section 313, Section 357(1)(b), Section 432, Section 433Penal Code, 1860 (IPC) - Section 201, Section 302, Section 307

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High Courts26 Feb 2016Partly Allowed

P.K. Venkataswaran and Another Vs Fertilisers and Chemicals Travancore Ltd. and Another

High Court Of Kerala · (2016) 2 KHC 779 : (2016) 2 KLT 58

Payment of Gratuity Act, 1972 - Section 4(6)(b)

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High Courts26 Feb 2016Dismissed

Rekha K.R. Vs State of Kerala and Others

High Court Of Kerala · (2016) 02 KL CK 0158

Constitution of India, 1950 - Article 227

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High Courts26 Feb 2016Allowed

V.P. Jayaraj Vs State of Kerala and Others

High Court Of Kerala · (2016) 02 KL CK 0157

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High Courts25 Feb 2016Allowed

Beepathu Vs Kovath Abdul Azeez

High Court Of Kerala · (2016) 163 AIC 477 : (2017) 1 CivilLJ 687 : (2016) 2 HLR 94 : (2016) 2 ILRKerala 809 : (2016) 4 JCR 670 : (2016) 2 KerLJ 465 : (2016) 2 KHC 303 : (2016) 2 KLT 192 : (2016) 4 LawHeraldSC 2833 : (2016) 2 RCRCivil 1001

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High Courts25 Feb 2016Disposed off

St. Vincent English Medium Higher Secondary School Vs Assistant Provident Fund Commissioner Employees'' Provident Fund Organisation'' and Others

High Court Of Kerala · (2016) 02 KL CK 0155

Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, Section 7Q

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High Courts25 Feb 2016Allowed

C.P. Sreenath Vs The Andhra Bank and Others

High Court Of Kerala · (2016) 02 KL CK 0154

Constitution of India, 1950 - Article 226

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High Courts25 Feb 2016Dismissed

Johny P.J. and Others Vs Paul Vareed Cheruvathoor and Others

High Court Of Kerala · (2016) 2 KHC 64 : (2016) 2 KLT 31

Penal Code, 1860 (IPC) - Section 34, Section 499, Section 500

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High Courts25 Feb 2016Dismissed

P. Janardhanan @ Babu (Died) Vs P.K. Kunhiraman

High Court Of Kerala · (2017) 1 ACC 499 : (2016) ACJ 2529 : (2016) 4 CivilLJ 55 : (2016) 2 KerLJ 683 : (2016) 3 KHC 160 : (2016) 2 KLT 764 : (2016) 4 TAC 144

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