High Courts01 Mar 2016Dismissed
Rajambika L. and Others Vs State of Kerala and Others
High Court Of Kerala · (2016) 03 KL CK 0013
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 43 of 59
High Courts01 Mar 2016Disposed Off
V. Ramachandran and another Vs Narendra Sinh and Other
High Court Of Kerala · (2016) AAC 1272 : (2017) ACJ 1092 : (2016) 2 KerLJ 176 : (2016) 2 KHC 318 : (2016) 2 KLT 85
Motor Vehicles Act, 1988 — Section 118, 166Rule of Road Regulations, 1989 — Regulation 15(2)
High Courts01 Mar 2016Allowed
Nahif Ali Vs Station House Officer, Ambalavayal Police Station
High Court Of Kerala · (2016) 3 CriCC 521 : (2016) 3 ILRKerala 161 : (2016) 2 KerLJ 878 : (2016) 3 KHC 322 : (2016) 2 KLT 934
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120 (B), 201Prevention of Damage to Public Property Act, 1984 - Section 3(1)
High Courts01 Mar 2016Disposed Off
Angadi Service Co-Operative Bank Ltd. Vs Nissamu Kutty and Others
High Court Of Kerala · (2016) 2 KerLJ 313 : (2016) 3 KHC 549 : (2016) 2 KLT 88
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7Constitution of India, 1950 — Article 226Kerala Co-operative Societies Act, 1969 — Section 70
High Courts01 Mar 2016Dismissed
Mattanchery Mahajanik Co-Operative Urban Bank Ltd. Vs Rajendran M.
High Court Of Kerala · (2016) 2 KHC 781 : (2016) 2 KLT 93
Kerala Co-operative Societies Rules, 1969 - Rule 185(1)
High Courts01 Mar 2016Dismissed
Ashish Aror and Others Vs State of Kerala and Others
High Court Of Kerala · (2016) 2 KerLJ 603 : (2016) 2 KHC 758 : (2016) 2 KLT 714
Constitution of India, 1950 - Article 32Criminal Procedure Code, 1973 (CrPC) - Section 212(2), Section 218Income Tax Act, 1961 - Section 65, Section 66(c)
High Courts01 Mar 2016Disposed off
Shiney T. Thomas and Others Vs State of Kerala and Others
High Court Of Kerala · (2016) 03 KL CK 0007
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(k), Section 32, Section 33
High Courts01 Mar 2016Dismissed
Podiyan @ Valuthakunju Erathu Village, Pathanamthitta Vs State of Kerala
High Court Of Kerala · (2017) CriLJ 106 : (2016) 3 ILRKerala 726 : (2016) 3 KLT 84
Penal Code, 1860 (IPC) — Section 300, 307
High Courts01 Mar 2016Dismissed
Sreekanth Sagar Vs The Kerala Small Industries Development Corporation Ltd. and Others
High Court Of Kerala · (2016) 03 KL CK 0005
High Courts01 Mar 2016Disposed Off
Thodupuzha Taluk Co-Operative Rubber Marketing Society Vs Kerala Co-Operative Tribunal
High Court Of Kerala · (2016) 4 KLT 41
Constitution of India, 1950 - Article 226
High Courts01 Mar 2016Allowed
The Thodupuzha Taluk Co-Operative Rubber Marketing Society Vs The Kerala Co-Operative Tribunal, Thiruvananthapuram and Others
High Court Of Kerala · (2016) 03 KL CK 0003
Constitution of India, 1950 - Article 136, Article 226Industrial Disputes Act, 1947 - Section 11-AKerala Co-operative Societies Act, 1969 - Section 83(i)(j)
High Courts01 Mar 2016Disposed Off
Sujith S. and Others Vs Calicut University and Others
High Court Of Kerala · (2016) 03 KL CK 0002
Constitution of India, 1950 - Article 14, Article 16Kerala University Act, 1974 - Section 23, Section 34, Section 36, Section 37, Section 50, Section 50 (1), Section 82, Section 83
High Courts01 Mar 2016Allowed
Sajeev Vs State of Kerala
High Court Of Kerala · (2016) 03 KL CK 0001
Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 363, Section 376
High Courts29 Feb 2016Allowed
R. Mohandas Vs Commissioner of Customs, Custom House and Others
High Court Of Kerala · (2016) 02 KL CK 0178
Customs Act, 1962 - Section 110, Section 110A, Section 110-A, Section 125
High Courts29 Feb 2016Disposed off
Francis Vs State of Kerala
High Court Of Kerala · (2016) 1 ILRKerala 1015 : (2016) 1 KerLJ 851 : (2016) 1 KHC 845 : (2016) 1 KLT 821
Motor Vehicles Act, 1988 - Section 190(2), Section 200, Section 206, Section 52, Section 53
High Courts29 Feb 2016Allowed
Safna T.I. Vs State of Kerala and Others
High Court Of Kerala · (2016) 02 KL CK 0176
Constitution of India, 1950 - Article 30(1)
High Courts29 Feb 2016Allowed
K.P. Sobhana Vs State of Kerala and Others
High Court Of Kerala · (2016) 02 KL CK 0175
High Courts29 Feb 2016Disposed Off
Seenath Vs Mohammed Ali
High Court Of Kerala · (2016) 2 ILRKerala 48 : (2016) 2 KerLJ 14 : (2016) 2 KHC 1
Civil Procedure Code, 1908 (CPC) - Section 34(2)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts29 Feb 2016Dismissed
Malabar Builders India Pvt. Ltd. Vs Revenue Divisional Officer (Sub Collector), Kozhikode and Others
High Court Of Kerala · (2016) 2 KHC 162 : (2016) 2 KLT 75
Constitution of India, 1950 - Article 14Kerala Building Tax Act, 1975 - Section 10, Section 11, Section 11(1), Section 9
High Courts29 Feb 2016Allowed
Thressiamma Sebastian Vs Shoji Ram and Ors.
High Court Of Kerala · (2016) 3 ACC 557 : (2016) ACJ 1960 : (2016) 2 ILRKerala 849 : (2016) 2 KerLJ 180 : (2016) 2 KHC 499 : (2016) 2 KLT 277 : (2016) 2 TAC 819
Motor Vehicles Act, 1988 — Section 147, 149