CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments, 2016

1,171 judgments · page 32 of 59

High Courts08 Apr 2016Disposed Off

Asya Vs M/s. Sundaram Finance Limited

High Court Of Kerala · (2016) AIRCC 2929 : (2017) 1 ArbiLR 437 : (2016) 4 CivilLJ 320 : (2016) 3 KerLJ 157 : (2016) 3 KLT 195

Arbitration and Conciliation Act, 1996 - Section 34, 37(1)(a), 9Kerala Court Fees and Suits Valuation Act, 1959 - Article 3, 4
Read judgment
High Courts08 Apr 2016Dismissed

Ammukunhi Amma Vs State of Kerala

High Court Of Kerala · (2016) 2 KerLJ 666 : (2016) 3 KHC 52 : (2016) 2 KLT 111

Kerala Private Forests (Vesting and Assignment) Act, 1971 - Section 2(f)(1)(i)(B)
Read judgment
High Courts08 Apr 2016Dismissed

K.V. Kunhamina Vs K.T. Aboobacker Haji

High Court Of Kerala · (2016) AIRCC 3162 : (2016) 3 ILRKerala 349 : (2016) 3 KerLJ 247 : (2017) 1 RCRRent 676

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3)
Read judgment
High Courts08 Apr 2016Disposed off

L.S. Sibu Vs Air India Limited and Others

High Court Of Kerala · (2016) 150 FLR 488 : (2016) 2 ILRKerala 591 : (2016) 3 JCC 2077 : (2016) 2 KerLJ 434 : (2016) 2 KHC 569 : (2016) 2 KLT 374 : (2016) LabLR 732 : (2016) LIC 2419 : (2016) 3 RCRCivil 571 : (2016) 3 RCRCriminal 406 : (2016) 3 SCT 141

Penal Code, 1860 (IPC) - Section 509Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 10, Section 11, Section 13, Section 13(3), Section 13(3)(i), Section 15, Section 18, Section 4, Section 9<
Read judgment
High Courts07 Apr 2016Disposed off

State Bank of India and Others Vs Satheesh Babu and Others

High Court Of Kerala · (2016) 04 KL CK 0034

Registration Act, 1908 - Section 17(2)(xii)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13 (6), Section 13(4), Section 13(4)(a), Section 13(6), Section 13(8), Sectio
Read judgment