High Courts30 May 2016Disposed Off
N. Muraleedharan Vs State of Kerala
High Court Of Kerala · (2016) 3 ILRKerala 59 : (2016) 3 KerLJ 506 : (2016) 3 KHC 222 : (2016) 3 KLT 339
Kerala Co-operative Societies Act, 1969 - Section 65, 66, 67, 68
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 30 of 59
High Courts30 May 2016Dismissed
New India Assurance Company Limited Vs Insurance Ombudsman
High Court Of Kerala · (2016) 3 CivCC 385 : (2016) 3 ILRKerala 155 : (2016) 3 KerLJ 63 : (2016) 3 KHC 302 : (2016) 2 KLT 926 : (2016) 4 RCRCivil 200
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 16(3)
High Courts30 May 2016Disposed Off
Ajeesh Vs State of Kerala
High Court Of Kerala · (2016) 165 AIC 345 : (2016) 4 AICLR 202 : (2016) 3 CriCC 395 : (2016) 3 KHC 371 : (2016) 2 KLT 847
Constitution of India, 1950 - Article 21, 226
High Courts30 May 2016Allowed
Shri Baby P. Vs M/s. Hindustan Petroleum Corporation Limited.
High Court Of Kerala · (2016) AIR(Kerala) 184 : (2016) 3 KerLJ 128 : (2016) 3 KHC 271 : (2016) 2 KLT 938 : (2016) 4 RSJ 417
Constitution of India, 1950 - Article 14, 226
High Courts27 May 2016Dismissed
Church of South India Vs The Alwaye Settlement
High Court Of Kerala · (2016) 3 KerLJ 142 : (2016) 3 KHC 315 : (2016) 3 KLT 127
Companies Act, 1956 — Section 397, 398, 399
High Courts27 May 2016Disposed Off
G. Nagaraj Vs Registering Authority/Regional Transport Officer
High Court Of Kerala · (2016) 3 KerLJ 74 : (2016) 3 KHC 312 : (2016) 2 KLT 946
Central Motor Vehicles Rules, 1989 - Rule 4, 47Constitution of India, 1950 - Article 14, 21, 301Motor Vehicles Act, 1988 - Section 28
High Courts27 May 2016Dismissed
Beena Vs Union of India
High Court Of Kerala · (2017) 1 CivilLJ 247 : (2016) 2 ILRKerala 1036 : (2016) 3 KHC 255 : (2016) 3 KLT 32 : (2016) 4 TAC 91
High Courts27 May 2016Partly Allowed
Oriental Insurance Company Limited Vs Saleena
High Court Of Kerala · (2017) 1 ACC 845 : (2017) ACJ 206 : (2016) 4 KerLJ 466 : (2016) 4 KLT 685 : (2017) 1 TAC 482
Motor Vehicles Act, 1988 - Section 166
High Courts27 May 2016Dismissed
United India Insurance Co. Ltd. Vs Saji John
High Court Of Kerala · (2017) AAC 412 : (2017) 1 ACC 324 : (2017) 169 AIC 597 : (2016) 3 KerLJ 809 : (2016) 4 KLT 304 : (2016) 4 KLT 28 : (2016) 4 TAC 910
Motor Vehicles Act, 1988 — Section 166
High Courts26 May 2016Disposed Off
Yousaf Vs D. Albert
High Court Of Kerala · (2017) AAC 331 : (2016) 4 KerLJ 507 : (2016) 4 KLT 68
Motor Vehicles Act, 1988 - Section 166
High Courts26 May 2016Dismissed
K.J. Abraham Vs Mrs. Mariamma Itty
High Court Of Kerala · (2017) AIRCC 5 : (2016) 3 ILRKerala 98 : (2016) 3 KHC 718 : (2016) 4 KLT 18
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 9, 96Limitation Act, 1963 - Article 65
High Courts26 May 2016Dismissed
Shanmughanarayanan Vs The Kerala Co-Operative Tribunal
High Court Of Kerala · (2016) 3 KHC 276 : (2016) 3 KLT 23
Constitution of India, 1950 - Article 226
High Courts26 May 2016Dismissed
Chandran P. Vs Kerala State Co-Operative Employees Pension Board
High Court Of Kerala · (2016) 2 CLR 786 : (2016) LIC 3609
Constitution of India, 1950 - Article 226
High Courts26 May 2016Disposed Off
V. Velayudhan Chettiar Vs Kerala State Electricity Board
High Court Of Kerala · (2016) 3 ILRKerala 74 : (2016) 3 KLT 59
Kerala Public Accountants Act, 1963 - Section 2B
High Courts26 May 2016Disposed Off
T.P.S. Builders Vs Regional Labour Commissioner (Central), (Authority Under The Minimum Wages Act)
High Court Of Kerala · (2016) 2 CLR 783 : (2016) 150 FLR 821 : (2016) 150 FLR 746 : (2016) 3 LLJ 130
Minimum Wages Act, 1948 - Section 20(3)
High Courts25 May 2016Allowed
Ponnuswamy Vs Assistant Provident Fund Commissioner Employees Provident Organization
High Court Of Kerala · (2016) 151 FLR 345 : (2016) LabLR 1275 : (2016) 3 LLJ 403 : (2016) 4 LLN 185
High Courts25 May 2016Disposed Off
The Commissioner of Income-Tax, Cochin Vs Late Smt. Khairunnisa Ebrahim, Prop. Anna Sea Foods, Sun-N-Moon, Cochin-2
High Court Of Kerala · (2016) 386 ITR 430
High Courts24 May 2016Dismissed
Pattambi Service Co-Operative Bank Ltd. Vs Union of India
High Court Of Kerala · (2016) 289 CurTR 559 : (2016) 3 ILRKerala 87 : (2016) 387 ITR 299 : (2016) 4 KerLJ 187 : (2016) 3 KHC 263
Constitution of India, 1950 - Article 133(6), 21, 226Income Tax Act, 1961 - Section 133(6)
High Courts24 May 2016Dismissed
Commissioner of Customs, Cochin Vs Abad Fisheries
High Court Of Kerala · (2016) 340 ELT 661
High Courts24 May 2016Dismissed
Managing Director Ernakulam Regional Cooperative Milk Producers Union Ltd. Vs State of Kerala-Rep By Secretary, Agricultural Dairy Department
High Court Of Kerala · (2016) 3 ILRKerala 1 : (2016) 3 KHC 350 : (2016) 2 KLT 894 : (2016) LIC 3950 : (2017) 1 LLN 169
Kerala Co-operative Societies Act, 1969 - Section 80(5)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33