High Courts18 Aug 2016Allowed
Sabu Vs State of Kerala
High Court Of Kerala · (2016) CriLJ 4769 : (2016) 4 ILRKerala 272 : (2016) 3 KerLJ 722 : (2016) 4 KLT 56
Criminal Procedure Code, 1973 (CrPC) — Section 280Evidence Act, 1872 — Section 27, 9
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 18 of 59
High Courts18 Aug 2016Disposed Off
Prakash Nayak Vs The District Collector
High Court Of Kerala · (2017) AIR(Kerala) 55 : (2017) 7 FLT 274 : (2016) 4 ILRKerala 207 : (2016) 4 KerLJ 244 : (2016) 4 KLT 102 : (2017) 1 RCRCivil 568
Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23Mines and Minerals (Development and Regulation) Act, 1957 — Section 21
High Courts18 Aug 2016Allowed
Dr. M. Madhusoodana Kurup Vs Cochin University of Science and Technology
High Court Of Kerala · (2016) 4 KLT 229
Cochin University of Science and Technology First Statute, 1975 — Statute 7
High Courts17 Aug 2016Allowed
Rosamma Babu Vs Mariyamma Thomas
High Court Of Kerala · (2017) AAC 255 : (2017) 1 ACC 322 : (2016) 151 FLR 930 : (2016) 4 ILRKerala 100 : (2016) 3 KerLJ 811 : (2016) 3 KLT 985 : (2016) LabLR 1241 : (2016) LabLR 1262 : (2016) 4 LLJ 86 : (2016) 4 TAC 887
Employees Compensation Act, 1923 — Section 4(1)
High Courts17 Aug 2016Disposed Off
Kunjalavi Chellamma Vs District Geologist
High Court Of Kerala · (2016) 4 KLT 293
Kerala Minor Mineral Concession Rules, 2015 — Rule 14(1), 14(2)
High Courts16 Aug 2016Allowed
Sankar Shashtyabdapoorthi Memorial Hospital Vs Union of India
High Court Of Kerala · (2017) 345 ELT 334
High Courts16 Aug 2016Allowed
Meenakshi Ammal Vs S. Vijayalekshmi
High Court Of Kerala · (2016) 4 CivCC 43 : (2016) 4 CivilLJ 842 : (2016) 3 KerLJ 785 : (2016) 3 KLT 690 : (2017) 1 RCRCivil 39
Benami Transactions (Prohibition) Act, 1988 — Section 3(2)
High Courts12 Aug 2016Dismissed
M. Ahammedkutty Haji Vs Amina
High Court Of Kerala · (2017) 2 KerLJ 368 : (2017) 2 KLT 600
Motor Vehicles Act, 1988 - Section 166, Section 173, Section 5
High Courts12 Aug 2016Allowed
K.J. Joseph Vs Benny Markose
High Court Of Kerala · (2016) 4 KerLJ 267 : (2016) 4 KLT 161
High Courts12 Aug 2016Dismissed
George Isaac Managing Partner Vs Asst. Regional Provident Fund Commissioner
High Court Of Kerala · (2017) 1 CLR 512 : (2017) LabLR 375
High Courts12 Aug 2016Allowed
Punarjani Charitable Trust Vs Union of India
High Court Of Kerala · (2016) 4 KerLJ 212 : (2016) 3 KLT 768
High Courts12 Aug 2016Dismissed
M.P. Gopalakrishnan Vs M/s. Grasom Industries Ltd.
High Court Of Kerala · (2017) 152 FLR 96 : (2016) 4 KLT 257 : (2017) 1 LLN 434
Payment of Gratuity Act, 1972 — Section 4(2)
High Courts11 Aug 2016Allowed
Mohammed Niyas Vs Income Tax Commissioner
High Court Of Kerala · (2017) 390 ITR 13
Income Tax Act, 1961 - Rule 58
High Courts11 Aug 2016Dismissed
Abdul Rahiman Vs Registrar of Births
High Court Of Kerala · (2016) 4 ILRKerala 560 : (2016) 3 KLT 988
Constitution of India, 1950 — Article 226Registration of Births and Deaths Act, 1969 — Section 15
High Courts11 Aug 2016Disposed Off
Mukundan, S/o. Ayyappankunji, Kozhiparambil House, Kipamangalam Each Desom, Kaipamangalam Vilalge, Now Residing at Irinjalakuda, Poochirakulam Road, C/o. Sajoy Natham - Petitioner @HASH Mrs. Sathyabhama W/o. Vasudevan Nambisseri, Chellanam - Thoppumpadi T
High Court Of Kerala · (2017) 170 AIC 497 : (2017) 1 CivCC 541 : (2016) 4 ICC 856 : (2016) 4 ILRKerala 738 : (2016) 4 KerLJ 460 : (2016) 4 KLT 467
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 15Constitution of India, 1950 - Article 227
High Courts10 Aug 2016Dismissed
Global Institute of Architecture Vs Secretary Higher Education Department
High Court Of Kerala · (2016) 4 KLT 38
Architects Act, 1972 — Section 20Council of Architecture (Minimum Standards of Architectural Education) Regulations, 2015 — Regulation 15, Regulation 17, Regulation 5
High Courts10 Aug 2016Disposed Off
Radhakrishnan Vs State of Kerala
High Court Of Kerala · (2016) 4 CriCC 38 : (2016) CriLJ 4763 : (2017) 1 Crimes 377 : (2016) 3 KerLJ 734 : (2016) 3 KLT 709
Criminal Procedure Code, 1973 (CrPC) — Section 173(3), 173(8), 482
High Courts09 Aug 2016Disposed Off
Kalpetta Co-Operative Urban Society Ltd. Vs Joint Registrar Co-Operative Societies
High Court Of Kerala · (2017) 1 KerLJ 106 : (2016) 4 KLT 802
Constitution of India, 1950 - Article 19(1)(c)Kerala Co-operative Societies Act, 1969 - Section 7(1)(C), Section 7(1)(c)
High Courts09 Aug 2016Disposed Off
Mery Augusty Vs Junaid
High Court Of Kerala · (2016) 4 KerLJ 284 : (2016) 4 KLT 253
Motor Vehicles Act, 1988 — Section 166, 168
High Courts09 Aug 2016Dismissed
Manager, P.M.S.A.P.T. Higher Secondary School Vs Augustine, M.J.
High Court Of Kerala · (2016) 4 ILRKerala 82 : (2016) 4 KLT 1028