High Court Of Kerala · (2017) AIR(Kerala) 32 : (2017) 1 CivCC 573 : (2017) 1 HLR 186 : (2016) 4 ILRKerala 260 : (2016) 4 KerLJ 219 : (2016) 3 KerLJ 846 : (2016) 4 KLT 1068 : (2017) 2 RCRCivil 397

Guardians and Wards Act, 1890 — Section 9

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High Courts22 Aug 2016Disposed Off

Thamarath Apputty Vs Payyanakkottummal Ragini L.I.C. Agent

High Court Of Kerala · (2016) 4 KerLJ 318

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 114, Section 96Kerala Court Fees and Suits Valuation Act, 1959 - Section 4A

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High Courts22 Aug 2016Dismissed

S. Rajasekharan Pillai Vs Union of India

High Court Of Kerala · (2016) 4 KLT 71

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High Courts22 Aug 2016Dismissed

D Net Malayalam Digitals Pvt. Ltd. Ashoka Road, Kaloor, Kochi 17, Represented By Its Managing Director, V.N. Santhosh - Appellants/Petitioners @HASH Asianet Satellite Communications Ltd. Karimpanal Arcade, East Fort, Thiruvananthapuram, Represented By Its

High Court Of Kerala · (2017) 2 ArbiLR 48 : (2016) 4 KerLJ 240 : (2016) 4 KLT 30

Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Section 20

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High Courts22 Aug 2016Dismissed

Nikesh Kumar Vs Union of India

High Court Of Kerala · (2017) 2 CLR 490 : (2017) 152 FLR 997 : (2017) LabLR 532 : (2017) 1 LLJ 13

Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, Section 7Q

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High Courts19 Aug 2016Allowed

Shine Vijayan Vs State of Kerala

High Court Of Kerala · (2017) 1 CriCC 475 : (2016) 4 KLT 933

Criminal Procedure Code, 1973 (CrPC) - Section 105C, Section 105E

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High Courts19 Aug 2016Dismissed

Rev. C. Chrispus Vs Rev. M. Robinson

High Court Of Kerala · (2017) 1 ILRKerala 63 : (2016) 4 KerLJ 363

Civil Procedure Code, 1908 (CPC) - Order 48 Rule 1, Section 115Constitution of India, 1950 - Article 226, Article 227, Article 227

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High Courts19 Aug 2016Disposed Off

Thankamma Koshy Vs State of Kerala

High Court Of Kerala · (2016) 4 CivCC 314 : (2017) 1 DMC 603 : (2016) 4 ILRKerala 103 : (2016) 4 KerLJ 15 : (2016) 3 KLT 978 : (2016) 4 RCRCivil 702

Special Marriage Act, 1954 — Section 13

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High Courts19 Aug 2016Allowed

Manikuttan B. Vs The Kerala State Public Service Commission

High Court Of Kerala · (2016) 4 KLT 1002

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High Courts19 Aug 2016Allowed

Jayapraksh. K. Vs State of Kerala

High Court Of Kerala · (2016) 4 ILRKerala 591 : (2016) 3 KerLJ 795 : (2016) 4 KLT 172

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 4, 8, 9

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High Courts19 Aug 2016Dismissed

A. Anil Kumar Vs Joint Registrar of Co-Operative Societies

High Court Of Kerala · (2016) 4 KLT 25

Constitution of India, 1950 — Article 226Kerala Co-operative Societies Act, 1969 — Section 33

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High Courts19 Aug 2016Allowed

Priya Menon Vs State of Kerala

High Court Of Kerala · (2016) 4 KerLJ 236 : (2016) 4 KLT 574

Constitution of India, 1950 - Article 22(5)

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High Courts18 Aug 2016Dismissed

K.K. Purushothaman Vs Santhamma

High Court Of Kerala · (2016) 167 AIC 401 : (2017) AIRCC 931 : (2016) 4 CivCC 9 : (2016) 4 CivilLJ 534 : (2016) 4 ICC 184 : (2016) 3 KerLJ 548 : (2016) 3 KLT 679

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97

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High Courts18 Aug 2016Allowed

K.S. Sunil Vs Sherly

High Court Of Kerala · (2016) 3 KerLJ 628 : (2016) 4 KLT 988

Legal Services Authorities Act, 1987 - Section 20(4), 21, 22E

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