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High Court Of Kerala judgments, 2015

2,318 judgments · page 114 of 116

High Courts09 Jan 2015

Mathukutty Mathew Vs Sunny

High Court Of Kerala · (2015) 1 KLJ 642 : (2015) 1 KLT 620

Civil Procedure Code, 1908 (CPC) - Order 38 Rule 2, Order 38 Rule 3, Order 38 Rule 5, Order 38 Rule 5(3), Order 38 Rule 6
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High Courts08 Jan 2015Dismissed

Jiji Thomson Vs State of Kerala

High Court Of Kerala · (2015) CriLJ 1635 : (2015) 1 ILR Ker 555

Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 173(8), 197, 321, 482Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19
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High Courts08 Jan 2015Allowed

Jayan Kuttichakku Vs Simon

High Court Of Kerala · (2015) 1 ILR Ker 500 : (2015) 1 KHC 401 : (2015) 1 KLJ 535 : (2015) 1 KLT 530

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 95, Order 21 Rule 97, 47
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High Courts07 Jan 2015

V. Amudini Vs B. Leela

High Court Of Kerala · (2015) 01 KL CK 0262

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11 (4)(iv), 11(2)(b), 11(3), 11(4)(ii), 20
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High Courts07 Jan 2015Dismissed

T. Babu Raj and Others Vs K. Faizel and Others

High Court Of Kerala · (2015) 01 KL CK 0203

Arbitration and Conciliation Act, 1996 - Section 11(b), 9Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 192, 200, 200, 201Penal Code, 1860 (IPC) - Section 120B, 406, 420, 468, 477A
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High Courts07 Jan 2015Disposed off

Sheela and Others Vs Albert Hemson

High Court Of Kerala · (2015) CriLJ 2558 : (2015) 3 Crimes 697 : (2015) 3 DMC 227 : (2015) 4 JCC 2211 : (2015) 1 KLJ 662 : (2015) 3 RCR(Criminal) 641

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4), 156(3)Penal Code, 1860 (IPC) - Section 341, 498A
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