High Courts12 Jan 2015Dismissed

Badarudeen and Others Vs State of Kerala

High Court Of Kerala · (2015) 4 KHC 746 : (2015) 4 KLJ 20

Constitution of India, 1950 - Article 20(2), 367Criminal Procedure Code, 1973 (CrPC) - Section 300, 461General Clauses Act, 1897 - Section 26, 3(38)
High Courts12 Jan 2015Dismissed

Francis Rozario Vs Mary Zeta Susan

High Court Of Kerala · (2015) 01 KL CK 0003

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25Constitution of India, 1950 - Article 227Kerala Court Fees and Suits Valuation Act, 1959 - Section 12(4)
High Courts09 Jan 2015Disposed off

Vincent Vs Shajan

High Court Of Kerala · (2015) 1 KLT 1012

Kerala Lok Ayukta Act, 1999 - Section 11, 11(2)(c), 11(c), 16, 16(3)
High Courts09 Jan 2015Dismissed

Johny Vs State of Kerala

High Court Of Kerala · (2015) CriLJ 1753 : (2015) 1 KLJ 678

Evidence Act, 1872 - Section 27, 32Penal Code, 1860 (IPC) - Section 300, 302
High Courts09 Jan 2015

K. Soman Vs State of Kerala

High Court Of Kerala · (2015) CriLJ 3458

Criminal Procedure Code, 1973 (CrPC) - Section 102, 173(8), 174, 207, 208Penal Code, 1860 (IPC) - Section 116, 120A, 120B, 160, 163