COURT ARCHIVE

High Court Of Kerala judgments, 2015

2,318 judgments · page 112 of 116

High Courts14 Jan 2015Dismissed

Titus Vs State of Kerala

High Court Of Kerala · (2015) 1 KHC 196 : (2015) 1 KLJ 587 : (2015) 1 KLT 402

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 188, 197, 200, 220General Clauses Act, 1897 - Section 26

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High Courts14 Jan 2015Allowed

Employees'' State Insurance Corporation Vs Ernakulam Regional Co-operative Milk Producers Union Limited

High Court Of Kerala · (2015) 1 KLT 791

Employees State Insurance Act, 1948 - Section 39, 39(4), 39(5), 44, 45

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High Courts14 Jan 2015Allowed

Deputy Director, ESI Corporation Vs Ernakulam Regional Co-operative Milk Producers Union Ltd.

High Court Of Kerala · (2015) ILR Ker 569

Employees State Insurance Act, 1948 - Section 39, 39(4), 39(5), 44, 45

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High Courts13 Jan 2015Dismissed

Secretary to Government, Tvm and Others Vs Sangeeth Balakrishnan and Others

High Court Of Kerala · (2015) 3 KHC 762

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High Courts13 Jan 2015Partly Allowed

Kuniyil Karthiayani Vs M. Ramesh and Others

High Court Of Kerala · (2015) 01 KL CK 0257

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High Courts13 Jan 2015Disposed off

Midhilesh and Others Vs The Sub Inspector of Police, Perumbavur Police Station

High Court Of Kerala · (2015) 01 KL CK 0238

Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)

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High Courts13 Jan 2015Dismissed

E. Mohanan and Others Vs T.P. Aravindakshan

High Court Of Kerala · (2015) 01 KL CK 0228

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11 (2), 11(2), 11(3), 11(4)(i), 11(8)

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High Courts13 Jan 2015Disposed off

Anil Kumar P.K. Vs The District Collector, Alappuzha and Others

High Court Of Kerala · (2015) 01 KL CK 0213

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High Courts13 Jan 2015Disposed off

Sukumaran Nair Vs Beenakumari

High Court Of Kerala · (2015) 1 KLT 555

Specific Relief Act, 1963 - Section 31

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High Courts13 Jan 2015Dismissed

Fathima S. Hameed Vs Kerala University of Health Sciences

High Court Of Kerala · (2015) 01 KL CK 0087

Constitution of India, 1950 - Article 226

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High Courts13 Jan 2015Disposed off

Haseena Rehman Vs The Director of Medical Education

High Court Of Kerala · (2015) 01 KL CK 0070

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High Courts13 Jan 2015Allowed

Kerala State Road Transport Corporation Vs R. Saji Kumar

High Court Of Kerala · (2015) 01 KL CK 0069

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High Courts13 Jan 2015Dismissed

M. Manoj Vs Prema

High Court Of Kerala · (2015) 01 KL CK 0068

Civil Procedure Code, 1908 (CPC) - Section 24Family Courts Act, 1984 - Section 7

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High Courts13 Jan 2015Allowed

A.K. Yoosuf Vs C.S. Limbash

High Court Of Kerala · (2015) 01 KL CK 0067

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High Courts12 Jan 2015Allowed

Mathew George Vs Labour Court and Others

High Court Of Kerala · (2015) 01 KL CK 0251

Industrial Disputes Act, 1947 - Section 25FFF, 33C(2)

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High Courts12 Jan 2015Disposed off

K. Narayanankutty Nair Vs University of Calicut and Others

High Court Of Kerala · (2015) 01 KL CK 0217

Calicut University Act, 1975 - Section 2(27)Constitution of India, 1950 - Article 12, 14, 16

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High Courts12 Jan 2015Disposed off

Satguna Devi Vs The Divisional Forest Officer, Munnar Division and Others

High Court Of Kerala · (2015) 01 KL CK 0212

Kerala Grants and Leases (Modification of Rights) Act, 1980 - Section 3, 4

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High Courts12 Jan 2015Disposed off

Sajitha Tourist Home Vs Kerala State Electricity Board and Others

High Court Of Kerala · (2015) 01 KL CK 0205

Electricity Act, 1910 - Section 24Electricity Act, 2003 - Section 126, 135

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High Courts12 Jan 2015

Sebastian Joseph Vs State of Kerala and Others

High Court Of Kerala · (2015) 01 KL CK 0168

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High Courts12 Jan 2015Disposed off

Thomas Vs Binoy John and Others

High Court Of Kerala · (2015) 01 KL CK 0162

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