High Courts20 Mar 2012Dismissed
Sreekala Devi Ammal P.N. Vs The Kerala Public Service Commission and Others
High Court Of Kerala · (2012) 2 KLJ 550
Constitution of India, 1950 — Article 309
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 88 of 114
High Courts20 Mar 2012
Catholic Syrian Bank Ltd Vs Additional Commissioner of Income Tax
High Court Of Kerala · (2012) 349 ITR 569
Income Tax Act, 1961 — Section 14A
High Courts20 Mar 2012Dismissed
Sreekala Devi Ammal P.N. Vs Kerala Public Service Commission and Others
High Court Of Kerala · (2013) LabIC 635
Constitution of India, 1950 — Article 309
High Courts20 Mar 2012Dismissed
Unnikrishna Varier Vs Narayana Kammathy and Rama Varier
High Court Of Kerala · (2012) 03 KL CK 0271
Kerala Court Fees and Suits Valuation Act, 1959 — Section 27(c)
High Courts20 Mar 2012Dismissed
Mangalath Thomas Vs Ezhumayil Chacko Thomas
High Court Of Kerala · (2012) 03 KL CK 0270
Kerala Court Fees and Suits Valuation Act, 1959 — Section 27(c)
High Courts20 Mar 2012Allowed
Moosakkutty Vs Muhammed, Subheesh and ICICI Lombard Gic Ltd.
High Court Of Kerala · (2012) 03 KL CK 0249
High Courts20 Mar 2012
Ouseph C D, High School Assistant (Hindi), A H School, Kuttanelloor, Residing at Challissery House, ayyappankavu P.O., Thrisur Vs Director of Public Instructions, Jagathy, Thiruvananthapuram-695 001 and Others
High Court Of Kerala · (2012) 03 KL CK 0226
High Courts20 Mar 2012
V.P. Gangadharan Vs State of Kerala and The Assistant Educational Officer
High Court Of Kerala · (2012) 03 KL CK 0167
High Courts20 Mar 2012Allowed
Mytheen Vs State of Kerala and The Executive Engineer, K.S.T.P.
High Court Of Kerala · (2012) 03 KL CK 0155
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts20 Mar 2012Allowed
Jaseela K.T., Nihal, Nadukkandy Muhammed and M.V. Rabiya Vs K.P. Prakashan, P.K. Pavithran, Proprietor, Nijil Travels, Puthiyavalappil House P.O. Mowancherry, Kannur - 670 613 (RC Owner of The Bus Krc 4633) and United India Insurance Company Ltd. Divisional Office, P.B. No. 52, Forth Road Kannur (Insurer)
High Court Of Kerala · (2012) 03 KL CK 0154
High Courts20 Mar 2012Allowed
Somasekharan Midhila Cherthala, Padinjarekochiyil, Perunna Changanacherry, Komalavalliamma @ Komalam Padinjarekochiyil, Perunna, Changanacherry and Chandrasekharan Padinjarekochiyil, Perunna, Changanacherry Vs The State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0137
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts20 Mar 2012Allowed
Dr. Philip A.P., Lecturer Senior Scale, Department of Commerce, Pavanatma College, Murickassery, Idukki District Vs State of Kerala and The Principal, Pavanatma college
High Court Of Kerala · (2012) 03 KL CK 0120
High Courts20 Mar 2012Allowed
P.K. Lalithabai Vs State of Kerala and The Principal Secretary to Government of Kerala
High Court Of Kerala · (2012) 03 KL CK 0119
High Courts20 Mar 2012Allowed
Kunjava Vs K.P. Hameed, Kozhiparambath House, P.O. Cherukundangad, Pallipuram-679305, K.P. Assainar and The Oriental Insurance Co. Ltd., "Pranavam", Mele Pattambi, Pattambi Palakkad District-679303
High Court Of Kerala · (2012) 03 KL CK 0096
High Courts20 Mar 2012Dismissed
Naigo Vs State of Kerala and Forest Range Officer
High Court Of Kerala · (2012) 03 KL CK 0090
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts20 Mar 2012Allowed
Nabeesa Vs Bundi Nageswara Rao, N.T. Laiju and National Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0072
High Courts20 Mar 2012Allowed
Sivadasan Vs P.M. Shajivasan, Venugopal, Manager, United Insurance Company, and K.D. Gopi
High Court Of Kerala · (2012) 03 KL CK 0071
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts20 Mar 2012Dismissed
Bindhu Vs State of Kerala
High Court Of Kerala · (2012) 2 KLJ 583 : (2012) 2 KLT 604
Constitution of India, 1950 — Article 226, 227
High Courts20 Mar 2012
P.K. Raghavan Nair Vs Union of India and State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0053
High Courts20 Mar 2012Allowed
Regional Director, Employees State Insurance Corporation, Thrissur and Another Vs Kaduthuruthy Co-operative Rubber Marketing and Processing Society Ltd. and Another
High Court Of Kerala · (2012) 4 LLJ 298