High Courts01 Jun 2010
Shipna Jose Vs Registrar
High Court Of Kerala · (2010) 2 KLJ 978
Registration of Births and Deaths Act, 1969 — Section 15
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 99 of 128
High Courts01 Jun 2010
C. Job, Job Traders Vs Commercial Tax Officer and Deputy Commissioner (Appeals)
High Court Of Kerala · (2010) 06 KL CK 0026
High Courts31 May 2010
Viswanathan Vs Leslie Philip
High Court Of Kerala · (2010) 4 KLT 277
Constitution of India, 1950 — Article 227Kerala Stamp Act, 1959 — Section 2Stamp Act, 1899 — Article 5
High Courts31 May 2010Allowed
Joseph K.C. and Others Vs State of Kerala and Others
High Court Of Kerala · (2010) 2 KLJ 411 : (2011) 6 RCR(Criminal) 2432
Criminal Procedure Code, 1973 (CrPC) — Section 161, 170, 173, 175(5), 207Penal Code, 1860 (IPC) — Section 323, 324, 341, 506
High Courts31 May 2010Allowed
Amina Vs B.A. Abdul Hameed and The Sub Inspector of Police
High Court Of Kerala · (2010) 05 KL CK 0066
High Courts31 May 2010Allowed
Sophiamma Jacob Vs George Joseph
High Court Of Kerala · (2010) 05 KL CK 0062
High Courts31 May 2010Dismissed
The State of Kerala, The Principal Accountant General (Audit) and The Deputy Director of Education Vs Ramachandran V.K
High Court Of Kerala · (2010) 05 KL CK 0049
High Courts31 May 2010Allowed
Hajarommabi P. Vs The Director of Education, The Union Terrotory of Lakshadweep and Sri. Sayed Mohammed Irfan P.P.
High Court Of Kerala · (2010) 05 KL CK 0045
High Courts31 May 2010Allowed
Mariamm Mathew @ Jessy Vs Thomas Mathew @ Sunny
High Court Of Kerala · (2010) 05 KL CK 0020
High Courts28 May 2010Dismissed
Commissioner of Customs Vs Ankineedu Manganti
High Court Of Kerala · (2012) 275 ELT 551
High Courts28 May 2010Dismissed
Commissioner of Income Tax Vs Settlement Commission IT and WT and Another
High Court Of Kerala · (2011) 202 TAXMAN 270
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 158BC, 245C(1)
High Courts28 May 2010Allowed
A.V. Saleem Vs The Superintendent of Police and Others
High Court Of Kerala · (2010) 05 KL CK 0082
High Courts28 May 2010Dismissed
N. Ravindran Vs Indian Oil Corporation Ltd.
High Court Of Kerala · (2010) 05 KL CK 0071
Constitution of India, 1950 — Article 226
High Courts28 May 2010Dismissed
Abraham K. Mathen Vs Dr. Preethi Yohannan
High Court Of Kerala · (2010) 05 KL CK 0057
High Courts28 May 2010Dismissed
Thomas M.A. and Others Vs The Secretary, General Education Department and Others
High Court Of Kerala · (2010) 3 ILR (Ker) 313 : (2010) 2 KLJ 685 : (2010) 3 KLT 285
Constitution of India, 1950 — Article 14, 16(1)
High Courts28 May 2010Allowed
Sivasakthi Engineering and Fabricators Vs State of Kerala
High Court Of Kerala · (2011) 41 VST 305
Kerala General Sales Tax Act, 1963 — Section 41, 5(A)
High Courts27 May 2010Allowed
Kerala Financial Corporation Vs C.G. Narayanan
High Court Of Kerala · (2010) 05 KL CK 0108
High Courts27 May 2010
Shajahan Vs Gulf Gate Hair Fixing Pvt. Ltd.
High Court Of Kerala · (2012) 4 KLT 662
Evidence Act, 1872 — Section 15, 17, 29, 29(2)(b), 34
High Courts27 May 2010Allowed
State of Kerala Vs Sushama Kumari
High Court Of Kerala · (2010) 2 ILR (Ker) 838 : (2010) 2 KLJ 972
Constitution of India, 1950 — Article 31ALand Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 28, 4(1)
High Courts26 May 2010
State of Kerala Vs Rajamony
High Court Of Kerala · (2010) 3 KLT 469
Kerala Service Rules, 1958 — Rule 60