Criminal Procedure Code, 1973 (CrPC) — Section 320, 357(1), 428, 446, 482Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307

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High Courts24 May 2010Allowed

Balakrishnan Vs State of Kerala

High Court Of Kerala · (2010) 05 KL CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 324, 325, 326

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High Courts22 May 2010

Kerala State Electricity Board, The Executive Engineer, Transmission and The Assistant Engineer, Construction Vs Rajendran S.

High Court Of Kerala · (2010) 05 KL CK 0073

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High Courts21 May 2010

P.T. Babu Vs K.V. Padmanabhan

High Court Of Kerala · (2010) 05 KL CK 0092

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High Courts21 May 2010

Sunny Thomas Vs K.V. George

High Court Of Kerala · (2010) 05 KL CK 0091

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High Courts21 May 2010Allowed

Anjaneyan U. @ Ani Vs Anju Thomas

High Court Of Kerala · (2010) 05 KL CK 0076

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High Courts21 May 2010Dismissed

Telma Antony Vs The Superintendent of Police, The Circle Inspector of Police and The Principal

High Court Of Kerala · (2010) 05 KL CK 0065

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High Courts21 May 2010Dismissed

Ayyappan and Others Vs State of Kerala

High Court Of Kerala · (2010) 05 KL CK 0061

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts21 May 2010

State of Kerala Vs T.K. Surendranath, T.B. Thankamma and The Secretary, TRIDA

High Court Of Kerala · (2010) 05 KL CK 0060

Land Acquisition Act, 1894 — Section 28, 4(1)

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High Courts21 May 2010Dismissed

Santhakumari Ponnayyan Vs State of Kerala

High Court Of Kerala · (2010) 05 KL CK 0054

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High Courts21 May 2010Allowed

Clarence Anto Vs Additional Chief Secretary and Others

High Court Of Kerala · (2010) 05 KL CK 0050

Penal Code, 1860 (IPC) — Section 294, 342, 365, 384, 506

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High Courts21 May 2010

Dafini Cleatus Vs John Jacob, C.J. Jacob, Omana Jacob and State of Kerala

High Court Of Kerala · (2010) 05 KL CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 498A, 506(1)

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High Courts21 May 2010Dismissed

Preman C.G. Vs The Sub Inspector of Police and Others

High Court Of Kerala · (2010) 05 KL CK 0034

Constitution of India, 1950 — Article 22(5)

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High Courts20 May 2010Dismissed

Official Liquidator, Toshiba Anand Batteries Ltd. (In Liquidation) Vs Toshiba Corporation

High Court Of Kerala · (2011) 162 CompCas 83

Companies Act, 1956 — Section 151, 20(2), 21, 481

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High Courts20 May 2010Dismissed

The Federal Bank Ltd. Vs Sri C.P. Augustine

High Court Of Kerala · (2010) 102 SCL 138

Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 20(2), 21, 481

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High Courts20 May 2010

The Tata Iron and Steel Co. Ltd. Vs Pattasseril Pvt. Ltd., Boy''s High, Sri. Ravindran and Sri. Jimmy

High Court Of Kerala · (2010) 05 KL CK 0083

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High Courts20 May 2010Dismissed

Viju P.V. Vs Deputy Inspector General of Police and Others

High Court Of Kerala · (2010) 05 KL CK 0080

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