High Courts07 Jun 2010
Vareed Jacob and Others Vs E.A. Jayakumar and Others
High Court Of Kerala · (2010) 06 KL CK 0013
Kerala Land Reforms Act, 1963 — Section 102, 102(2), 125(3), 72(K)(2), 72MM
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 97 of 128
High Courts04 Jun 2010Allowed
Commissioner of Income Tax Vs Vellapally Bros. (Constructions) (P.) Ltd.
High Court Of Kerala · (2011) 196 TAXMAN 269
High Courts04 Jun 2010
Tomy A.J. Vs State Bank of Travncore, The Authorised Officer and Chief Manager and State Bank of Travancore
High Court Of Kerala · (2010) 06 KL CK 0107
High Courts04 Jun 2010
Nazaruddin A. Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2010) 06 KL CK 0073
Kerala State and Subordinate Services Rules, 1958 — Rule 31
High Courts04 Jun 2010
Pratheesh Thomas Vs State Bank of India, Irinjalakuda Branch
High Court Of Kerala · (2010) 06 KL CK 0059
High Courts04 Jun 2010Allowed
Bency Vs Preceline George
High Court Of Kerala · (2010) 2 ILR (Ker) 880 : (2010) 2 KLJ 993 : (2010) 2 KLJ 398 : (2011) 6 RCR(Criminal) 2647
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 498A
High Courts04 Jun 2010
Sunny Marks Vs John Joy P. and another
High Court Of Kerala · (2011) 4 RCR(Civil) 706 : (2011) 4 RCR(Criminal) 576
Criminal Procedure Code, 1973 (CrPC) — Section 315Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Jun 2010Allowed
Deepa S. Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 KLJ 812
Kerala Education Rules, 1959 — Rule 58(2)
High Courts03 Jun 2010
P.R. Rajesh and Archana Rajesh Vs Chief Manager, State Bank of India
High Court Of Kerala · (2010) 06 KL CK 0097
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14
High Courts03 Jun 2010
Dr. Mary Kutty Jose Vs Director of Health
High Court Of Kerala · (2010) 06 KL CK 0079
High Courts03 Jun 2010Dismissed
K. Balakrishnan Vs State of Kerala and Chief Engineer
High Court Of Kerala · (2010) 06 KL CK 0074
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 11, 16, 56(B), 56(B)5
High Courts03 Jun 2010
P.J. Paulose Vs The Kottayam District Co-operative, The Authorised Officer under The SARFESI and The Joint Registrar of Co-operative
High Court Of Kerala · (2010) 06 KL CK 0061
High Courts03 Jun 2010Dismissed
Sibin Paul Vs State of Kerala and Kerala Public Service Commission
High Court Of Kerala · (2010) 06 KL CK 0060
High Courts03 Jun 2010
K.K. Subrahmanyan Vs The Tahsildar and Others
High Court Of Kerala · (2010) 06 KL CK 0050
High Courts03 Jun 2010Dismissed
K. Gangadharan Nair, Secretary (Retired) Vs Mr. Raju, The Managing Director
High Court Of Kerala · (2010) 06 KL CK 0041
High Courts03 Jun 2010Dismissed
Sindhu Sidharthan Vs K.K. Sidharthan
High Court Of Kerala · AIR 2010 Ker 130 : (2011) 1 DMC 292 : (2010) 3 ILR (Ker) 133
Family Courts Act, 1984 — Section 7, 7(1)
High Courts03 Jun 2010Dismissed
Nandakumar Vs The Regional Transport Authority, The Secretary, Regional Transport, The Kerala State Road Transport and The State Transport Appellate Tribunal
High Court Of Kerala · (2010) 06 KL CK 0024
Motor Vehicles Act, 1988 — Section 72(1)
High Courts02 Jun 2010
P.V. Varghese Vs K.P. Padmanabhan Nair and another
High Court Of Kerala · (2011) 4 RCR(Civil) 704 : (2011) 4 RCR(Criminal) 574
Criminal Procedure Code, 1973 (CrPC) — Section 357(1), 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts02 Jun 2010
Suzion Infrastructure Service Ltd. Vs The Commercial Tax Officer (W.C.)
High Court Of Kerala · (2010) 2 KLJ 721 : (2010) 35 VST 451
Kerala Value Added Tax Act, 2003 — Section 25(1), 31(5)
High Courts02 Jun 2010Dismissed
Janardhanan Vs Rugmini and Others
High Court Of Kerala · (2010) 2 ILR (Ker) 933 : (2010) 2 KLJ 425
Hindu Succession Act, 1956 — Section 23, 6, 6(5)