High Courts09 Nov 2010
P. Raveendran Vs Sree Vairamcode Bhagavathy Devaswom and The Commissionr
High Court Of Kerala · (2010) 11 KL CK 0138
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 22 of 128
High Courts09 Nov 2010Allowed
Nikesh Vs Sub Inspector of Police
High Court Of Kerala · (2010) 4 KLT 749
Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Abkari Act, 1077 — Section 15C
High Courts09 Nov 2010
George Thomas Vs Binu Thomas
High Court Of Kerala · (2011) 1 KLJ 86
Constitution of India, 1950 — Article 14
High Courts09 Nov 2010
United India Insurance Company Ltd. Vs Abdulla, Siraj M.Y. and Ibrahimkutty
High Court Of Kerala · (2010) 11 KL CK 0084
Motor Vehicles Act, 1988 — Section 3
High Courts09 Nov 2010
C. Ramachandran, K. Ravindran Achary, K.R. Pradeepan and V.N. Prakasan, Head Accountants Vs State of Kerala and The Director of Social Welfare
High Court Of Kerala · (2010) 11 KL CK 0082
High Courts09 Nov 2010
S. Padmakumar, Counter Clerk/Developing Vs The Kerala State Film Development and The Managing Director
High Court Of Kerala · (2010) 11 KL CK 0081
High Courts09 Nov 2010
V.C. Nair Vs Air India and Regional Manager
High Court Of Kerala · (2010) 11 KL CK 0080
High Courts09 Nov 2010
National Insurance Company Ltd. Vs Ranjith, Ouseppachan and Johny Sebastian
High Court Of Kerala · (2010) 11 KL CK 0078
High Courts09 Nov 2010
Joseph P. George Vs The Federal Bank Ltd.
High Court Of Kerala · (2010) 11 KL CK 0071
High Courts09 Nov 2010Allowed
K. Vavachan alias Kuttan Vava Vs The Union of India (UOI) and The State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0062
High Courts09 Nov 2010
P.S. Ismail Vs District Collector, District Supply Officer, Taluk Supply Officer and Sub Inspector of Police
High Court Of Kerala · (2010) 11 KL CK 0055
High Courts09 Nov 2010
P. Mohammed and Abdul Rahiman Vs The State of Kerala and Others
High Court Of Kerala · (2010) 11 KL CK 0054
High Courts09 Nov 2010Dismissed
Rajan Paul Vs Geeji Rajan
High Court Of Kerala · (2010) 11 KL CK 0049
Constitution of India, 1950 — Article 227
High Courts09 Nov 2010Dismissed
Commissioner of Income Tax Vs M.C. George
High Court Of Kerala · (2011) 243 CTR 404 : (2011) 3 KLT 23 SN : (2011) 198 TAXMAN 466
Income Tax Act, 1961 — Section 115C(b), 115H
High Courts09 Nov 2010Dismissed
Jeyaprasad S.D. Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 KLJ 658
Air (Prevention and Control of Pollution) Act, 1981 — Section 5(2)(a), 7(1), 8Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts09 Nov 2010Allowed
Gopakumar J. and Another Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 KLJ 725 : (2011) 1 KLT 450
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 121
High Courts09 Nov 2010
Biju Xavier and Another Vs Christry Fernandez
High Court Of Kerala · (2010) 3 KLJ 774
Arbitration and Conciliation Act, 1996 — Section 11(8), 11(8), 19(3), 26, 6
High Courts09 Nov 2010
Veena C.V. Vs University of Kerala and The Principal, Teacher Education
High Court Of Kerala · (2010) 11 KL CK 0006
High Courts09 Nov 2010
Mannam Memoraial National Club Vs The State of Kerala, The District Collector, The Tahsildar and The Village Officer
High Court Of Kerala · (2010) 11 KL CK 0005
High Courts08 Nov 2010Dismissed
Shanawas Vs Sabitha K. M.
High Court Of Kerala · (2010) 11 KL CK 0319
Family Courts Act, 1984 — Section 19Special Marriage Act, 1954 — Section 24, 24(1), 31, 31(1)